High Courts29 Jun 2022Allowed
Gurmej Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0143
Code Of Criminal Procedure, 1973 — Section 437A, 438, 446
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2022
1,322 judgments · page 36 of 67
High Courts28 Jun 2022Allowed
Rahul Kumar @ Rahul Kashni Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0141
Code Of Criminal Procedure, 1973 — Section 164, 437A, 438, 446Evidence Act, 1872 — Section 27
High Courts28 Jun 2022Allowed
Kuldeep Singh And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0140
Code Of Criminal Procedure, 1973 — Section 437A, 438, 446Evidence Act, 1872 — Section 27
High Courts28 Jun 2022Allowed
Habib Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0139
Code Of Criminal Procedure, 1973 — Section 437A, 438Evidence Act, 1872 — Section 27
High Courts28 Jun 2022Allowed
Balvir Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0138
Code Of Criminal Procedure, 1973 — Section 437A, 438, 446Evidence Act, 1872 — Section 27
High Courts28 Jun 2022Allowed
Sukhdeep Singh @ Sukha Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0137
Code Of Criminal Procedure, 1973 — Section 437A, 438, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section2(viia), 2(xxiia), 27, 37
High Courts28 Jun 2022Allowed
Harmanjot Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0136
Code Of Criminal Procedure, 1973 — Section 437A, 438, 446Evidence Act, 1872 — Section 27
High Courts28 Jun 2022Allowed
Ravi @ Ravinder Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0135
Code Of Criminal Procedure, 1973 — Section 437A, 438, 446
High Courts28 Jun 2022Allowed
Harjeet Singh Dhillon Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0134
Code Of Criminal Procedure, 1973 — Section 437A, 438, 446Evidence Act, 1872 — Section 27
High Courts27 Jun 2022Allowed
Rajeev Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0142
Code Of Criminal Procedure, 1973 — Section 437A, 438, 446Evidence Act, 1872 — Section 27
High Courts27 Jun 2022Allowed
Subhash Razak Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0133
Code Of Criminal Procedure, 1973 — Section 438, 438(2), 482Indian Penal Code, 1860 — Section 376(2)(n), 506
High Courts27 Jun 2022Allowed
Kalavati And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0132
Constitution Of India, 1950 — Article 21
High Courts27 Jun 2022Disposed Of
Pinky @ Sahiba And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0131
Constitution Of India, 1950 — Article 226, 227
High Courts27 Jun 2022Allowed
Jyoti And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0130
Constitution Of India, 1950 — Article 21
High Courts27 Jun 2022Disposed Of
Shweta Kaushal And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0129
Constitution Of India, 1950 — Article 226
High Courts27 Jun 2022Disposed Of
Tanu And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0128
Constitution Of India, 1950 — Article 226
High Courts27 Jun 2022Allowed
Shivani Singh And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0127
Constitution Of India, 1950 — Article 21
High Courts27 Jun 2022Allowed
Sikeena And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0126
Constitution Of India, 1950 — Article 21
High Courts27 Jun 2022Disposed Of
Navjinder Singh And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0125
Constitution Of India, 1950 — Article 226
High Courts27 Jun 2022Disposed Of
Bhawna And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0124
Constitution Of India, 1950 — Article 226