High Courts25 Jan 2021Disposed Of

Sandeep Kumar Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0339

Indian Penal Code, 1860 — Section 120B, 148, 149, 186, 307, 332, 353, 382, 397, 399, 402, 411, 412, 458, 459, 467, 468Arms Act, 1959 — Section 25, 54, 59Code Of Criminal Procedure, 1973 — Section 167(2)
High Courts25 Jan 2021Dismissed

Rajesh Kumar Chauhan Vs State Of U.T., Chandigarh

Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0338

Indian Penal Code, 1860 — Section 376AB, 354A(I)Protection Of Children From Sexual Offences Act, 2012 — Section 6, 8Code Of Criminal Procedure, 1973 — Section 164, 311, 313
High Courts25 Jan 2021Allowed

Arjun Bakshi Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0336

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 376(2)(n), 406
High Courts25 Jan 2021Allowed

Barma Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0330

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 307, 323, 324, 506
High Courts25 Jan 2021Allowed

Mohd. Ansar Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0329

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 20
High Courts25 Jan 2021Allowed

Jashandeep Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0328

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 302, 459, 323, 506
High Courts25 Jan 2021

Nachhatar Kaur Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0327

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 306Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3
High Courts25 Jan 2021Allowed

Pooja Sidhu Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0326

Indian Penal Code, 1860 — Section 186, 353Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts25 Jan 2021Disposed Of

Sonu Masih Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0325

Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 26, 61, 85Indian Penal Code, 1860 — Section 379, 411