AI Structured Summary
Not yet generated for this judgment
Judgment
Sr.
No.",Details of cases,Result
1.,"FIR No.94/2017, u/S 323, 324, 326, 341, 148, 149, 201
IPC, PS Kotwali Kapurthala.",Undertrial
2.,"FIR No.127/10.08.2016, u/S 364, 302, 148, 149 IPC
and 25, 54, 59 Arms Act, PS Sadar Tarn Taran.",Undertrial
3.,"FIR No.67/2012, u/S 307, 399 IPC, PS Mattewal.",Undertrial
4.,"FIR No,126/27.08.2013, u/S 382, 34 IPC, 25-A Act, PS
Adampur.",Undertrial
5.,"FIR No.226/2014, u/S 302, 34 IPC, PS Sadar Amritsar.",Undertrial
6.,"FIR No.86/2016, u/S 379 IPC, PS Beas.",Undertrial
7.,"FIR No.78/11.04.2014 u/S 307, 34 IPC and 25, 54, 59
Arms Act/Beas.",Undertrial
8.,"FIR No.12/05.02.2016, u/S 307, 224, 225, 148, 149,
120-B IPC 25, 27, 54, 59 Arms Act, PS Sadar
Nawanshahar.",Undertrial
,"IPC, PS Cantonment ASR.",
10.,"FIR No.154/03.09.2018, u/S 42 Prison Act, PS
Islamabad Amritsar.",Undertrial
11.,"FIR No.10/0902.2020, u/S 25, 54, 59 Arms Act, PS
Majitha.",Undertrial
12.,"FIR No.190/2020, u/S 420, 120-B IPC, 42, 52 Prison
Act, PS Islamabad ASR.",Undertrial
13.,"FIR No.89/2015, u/S 427, 506, 354, 34 IPC, 66-A, 67-A
IT Act, PS Civil Lines ASR.",Undertrial
14.,"FIR No.98/06.03.2020, u/S 353, 186, 506 IPC, 42, 52-A
Prison Act, PS Islamabad ASR.",Undertrial
15.,"FIR No.263/2019, u/S 52-A Prison Act/City Ferozepur.",Undertrial
16.,"FIR No.284/2020, u/S 52-A Prison Act/City Ferozepur.",Undertrial
17.,"FIR No.285/2020, u/S 52-A Prison Act/City Ferozepur.",Undertrial
18.,"FIR No.295/2020, u/S 52-A Prison Act/City Ferozepur",Undertrial
19.,"FIR No.115/2014, u/S NDPS Act, PS Mehta.","Acquitted
on
22.10.2019
20.,"FIR No.117/2014, u/S NDPS Act, PS Mehta.","Acquitted
on
06.11.2019