High Courts27 Jan 2021Allowed
Pargat Singh And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0360
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 323, 324,
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Punjab And Haryana At Chandigarh judgments, 2021
1,987 judgments · page 81 of 100
High Courts27 Jan 2021Dismissed
Jarnail Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0359
Indian Penal Code, 1860 — Section 420Punjab Travel Professionals (Regulation) Act, 2014 — Section 13
High Courts27 Jan 2021Dismissed
Arshdeep Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0358
Indian Penal Code, 1860 — Section 147, 148, 149, 285, 307, 323, 506Evidence Act, 1872 — Section 30
High Courts27 Jan 2021Dismissed
Narinder Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0357
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 420Negotiable Instruments Act, 1881 — Section 138
High Courts27 Jan 2021Dismissed
M/S Century Auto Engg. Private Limited Vs Lal Chand And Another
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0356
Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts27 Jan 2021Dismissed
Amar Bedi Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0355
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 465, 467, 468, 471419, 420Registration Act, 1908 — Section 82
High Courts27 Jan 2021Disposed Of
Satender Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0354
Constitution Of India, 1950 — Article 226
High Courts27 Jan 2021Dismissed
Baljeet Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0353
Indian Penal Code, 1860 — Section 221Prevention Of Corruption Act, 1988 — Section 7Constitution Of India, 1950 — Article 20, 226, 227
High Courts27 Jan 2021Disposed Of
Nishan Singh And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0350
Hindu Marriage Act, 1955 — Section 4, 13BConstitution Of India, 1950 — Article 21, 226
High Courts27 Jan 2021Disposed Of
Vishal Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0349
Indian Penal Code, 1860 — Section 34, 323, 376, 452, 498A, 506, 511Code Of Criminal Procedure, 1973 — Section 161
High Courts27 Jan 2021Dismissed
Parwinder Singh @ Prince Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0348
Indian Penal Code, 1860 — Section 381, 407, 420
High Courts27 Jan 2021Disposed Of
Baljinder Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0347
Bonded Labour System (Abolition) Act, 1976 — Section 16, 17Constitution Of India, 1950 — Article 226
High Courts27 Jan 2021
Sukhpal Singh @ Sukhi Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0346
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 22
High Courts27 Jan 2021
Sambhav Jain Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0345
Indian Penal Code, 1860 — Section 34, 323, 324, 326, 341, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts27 Jan 2021Dismissed
Binder Verma Vs State Of U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0344
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366, 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts27 Jan 2021Dismissed
Munni Ram Vs State Of Punjab & Another
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0323
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 409, 419, 420
High Courts27 Jan 2021Allowed
Anil Kumar Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0322
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 354, 377, 406, 498A
High Courts25 Jan 2021Dismissed
Resource Reutilization Limited Vs Union Of India & Others
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0446
Customs Act, 1962 — Section 46, 47, 48, 149
High Courts25 Jan 2021Dismissed
Sukhpreet Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0444
Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 22, 37
High Courts25 Jan 2021Dismissed
Raman Khosla Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0434
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 120B, 307, 312, 313, 323, 406, 420, 498A, 506