High Courts14 Mar 2007Dismissed
State of Haryana Vs Pohla Singh and Others
Punjab And Haryana At Chandigarh · (2007) 03 P&H CK 0191
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 74 of 93
High Courts14 Mar 2007Dismissed
Shanti Devi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 294
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 343, 346, 363, 366
High Courts14 Mar 2007Dismissed
Bhatinda Construction Co. Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (2008) 1 ARBLR 283 : (2007) 4 PLR 26 : (2007) 3 RCR(Civil) 424
Arbitration Act, 1940 — Section 16, 30, 33Arbitration and Conciliation Act, 1996 — Section 34
High Courts14 Mar 2007Dismissed
Sudarshan Kumar Parshotam Lal and Others Vs Smt. Darshnana devi and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 244
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts14 Mar 2007
Jalandhar Improvement Trust Vs Tribunal Constituted under the Punjab Town Improvement Trust, Jalandhar and ors.
Punjab And Haryana At Chandigarh · (2007) 3 ICC 648 : (2008) 1 LLR 217 : (2007) 2 PLR 324 : (2007) 3 RCR(Civil) 398
High Courts14 Mar 2007
The Punjab Housing Board Vs Roshan Lal Ghai and Sons
Punjab And Haryana At Chandigarh · (2007) 3 ARBLR 487 : (2007) 146 PLR 591
Arbitration Act, 1940 — Section 20
High Courts14 Mar 2007Dismissed
Commissioner of Income Tax Vs Market Committee
Punjab And Haryana At Chandigarh · (2007) 294 ITR 563
Cantonments Act, 1924 — Section 3Constitution of India, 1950 — Article 243Income Tax Act, 1961 — Section 10, 11, 12, 12A, 12AA
High Courts14 Mar 2007Dismissed
Shahbeg Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 517
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 34
High Courts14 Mar 2007Allowed
Harmesh Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 21 CriminalCC 788
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts14 Mar 2007
Jindal Strips Limited and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 12 VST 149
Central Sales Tax Act, 1956 — Section 15Constitution of India, 1950 — Article 14, 19, 243, 243B, 245
High Courts14 Mar 2007
Om Prakash Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 22 CriminalCC 928
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5(1)(d), 5(2)
High Courts14 Mar 2007Allowed
Janeshwar Dutt Vs Sanjiv Kumar
Punjab And Haryana At Chandigarh · (2007) 20 CriminalCC 833
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482
High Courts14 Mar 2007Dismissed
Sushila Devi Vs Hira Lal and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 241 : (2007) 1 RCR(Rent) 575
High Courts14 Mar 2007
Om Parkash Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 17
Penal Code, 1860 (IPC) — Section 161
High Courts13 Mar 2007Allowed
Azad and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 421
Criminal Procedure Code, 1973 (CrPC) — Section 161, 319Penal Code, 1860 (IPC) — Section 302, 304B, 34, 406
High Courts13 Mar 2007Dismissed
Amarjeet Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 03 P&H CK 0175
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 307, 34
High Courts13 Mar 2007Allowed
Kulwant Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 24 CriminalCC 920
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 29
High Courts13 Mar 2007
Yogesh Jain Vs Rajesh Kumar Mittal and Another
Punjab And Haryana At Chandigarh · (2007) 3 BC 381
Criminal Procedure Code, 1973 (CrPC) — Section 220, 254, 311, 313, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts13 Mar 2007Dismissed
Mr. P.D. Jain and Others Vs Oswal Agro Mills Ltd.
Punjab And Haryana At Chandigarh · (2007) 139 CompCas 33 : (2008) 81 SCL 308
COMPANIES ACT, 1956 — Section 205A
High Courts13 Mar 2007Dismissed
Davinder Singh Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2007) 209 CTR 159
Income Tax Act, 1961 — Section 143, 40A