High Courts21 Mar 2007Dismissed
Darshan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 618
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 376(1), 376(2)(f)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 73 of 93
High Courts21 Mar 2007
Prabhakar Rao Landge Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 733
Criminal Procedure Code, 1973 (CrPC) — Section 205, 482Essential Commodities Act, 1955 — Section 7
High Courts20 Mar 2007
Jindal Pipe Store Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 12 VST 451
Punjab General Sales Tax Act, 1948 — Section 22
High Courts20 Mar 2007
Sem Pal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 147 PLR 588 : (2007) 3 RCR(Civil) 179
Punjab Village Common Lands (Regulation) Act, 1961 — Section 11
High Courts20 Mar 2007Dismissed
Mittal Construction Co. Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2007) 03 P&H CK 0114
High Courts20 Mar 2007Dismissed
Virender Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) CriLJ 2459 : (2007) 3 RCR(Criminal) 133
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 366, 375, 376
High Courts20 Mar 2007
Salim Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 21 CriminalCC 137
Constitution of India, 1950 — Article 21Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts19 Mar 2007
Rishal Singh and Others Vs Shri Bhagwan and Another
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 793 : (2007) 5 RCR(Civil) 393
High Courts17 Mar 2007Allowed
Gurdeep Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 418
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 6A, 6B, 7
High Courts17 Mar 2007Dismissed
Mohinder Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 615
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 319Penal Code, 1860 (IPC) — Section 364
High Courts16 Mar 2007Dismissed
Santokh Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 759
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 7
High Courts16 Mar 2007
Naurata Ram Vs Ruldu Ram and others
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Civil) 1
High Courts16 Mar 2007
Naib Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 14
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 34
High Courts15 Mar 2007Allowed
Rattan Chand and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 625
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 304, 304A, 34
High Courts15 Mar 2007Allowed
Karam Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 693 : (2007) 2 RCR(Criminal) 628
Penal Code, 1860 (IPC) — Section 302, 304, 313, 323, 324
High Courts15 Mar 2007Dismissed
Commissioner, Customs Vs Leader Valves, Ltd.
Punjab And Haryana At Chandigarh · (2007) 218 ELT 349
Customs Act, 1962 — Section 111, 112, 130, 28Foreign Trade (Development and Regulation) Act, 1992 — Section 5
High Courts15 Mar 2007Allowed
Puran and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 3 CivCC 278 : (2007) 147 PLR 681 : (2007) 3 RCR(Civil) 3
High Courts15 Mar 2007Dismissed
Jaibir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 507
Criminal Procedure Code, 1973 (CrPC) — Section 161, 307, 313, 323, 326Penal Code, 1860 (IPC) — Section 307, 323, 326, 34
High Courts15 Mar 2007
Commissioner of Income Tax-II, Ludhiana Vs Harnam Singh and Darshan Singh
Punjab And Haryana At Chandigarh · (2007) 03 P&H CK 0027
Income Tax Act, 1961 — Section 260A, 269SS, 269T, 271D
High Courts15 Mar 2007
Mahanda Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 174
Penal Code, 1860 (IPC) — Section 148, 149, 224, 225, 307