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Punjab And Haryana At Chandigarh judgments, 2007

1,851 judgments · page 6 of 93

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High Courts11 Dec 2007Dismissed

Sudhir Kumar Yadav and Others and Hanuman Bhatta Co. and Others Vs The State of Haryana and Others

Punjab And Haryana At Chandigarh · (2007) 12 P&H CK 0031

Minimum Wages Act, 1948 — Section 27, 3, 4, 5, 7
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High Courts11 Dec 2007

Smt. Jaswant Kaur and Shri Madan Mohan Rai Dhanda (since deceased) through L.Rs. and Others Vs The Extra Assistant Colonisation Officer and Others The Extra Assistant Colonisation Officer and Others Vs Smt. Jaswant Kaur and Others Punjab State Vs Mastan Singh and Another and Tejinder Singh and Others The Collector, Land Acquisition Colonisation Department and Others Vs Harjeet Singh and Bhinder Singh (since deceased) through L.Rs. The Collector, Land Acquisition Department and Others Vs S. Amrik Singh and Others

Punjab And Haryana At Chandigarh · (2008) 2 RCR(Civil) 345

Land Acquisition Act, 1894 — Section 18, 23, 4, 6, 9
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High Courts11 Dec 2007Dismissed

All India L.P.G. Distributors Federation (NWR) Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2008) 149 PLR 17 : (2008) 2 RCR(Civil) 282

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High Courts11 Dec 2007

Ram Pal and others Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2008) 2 RCR(Civil) 433

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High Courts10 Dec 2007Dismissed

United India Insurance Company Limited Vs Kusum Sood and Others

Punjab And Haryana At Chandigarh · (2008) ACJ 2601 : (2008) 149 PLR 16 : (2008) 1 RCR(Civil) 751

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High Courts10 Dec 2007

Hari Singh (Since Dead) through L.Rs. and Others Vs The Land Acquisition Collector, (S.Y.L.) and Another

Punjab And Haryana At Chandigarh · (2008) 2 PLR 511 : (2008) 2 RCR(Civil) 352

Land Acquisition Act, 1894 — Section 4, 6
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High Courts10 Dec 2007

Rajesh lamba and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2007) 12 P&H CK 0054

Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 146, 151
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High Courts10 Dec 2007Dismissed

M.U.S. Marketing Pvt. Ltd. Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2008) 12 VST 123

Civil Procedure Code, 1908 (CPC) — Section 100AGeneral Clauses Act, 1897 — Section 6Motor Vehicles Act, 1988 — Section 173
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High Courts10 Dec 2007

Madan Roller Flour Mills Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (2008) 301 ITR 1

Income Tax Act, 1961 — Section 260A, 271B
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High Courts07 Dec 2007Allowed

Gian Parkash Sood Vs Brij Lal Tilak Raj and Others

Punjab And Haryana At Chandigarh · (2008) 2 CivCC 459 : (2008) 149 PLR 809 : (2008) 1 RCR(Civil) 752

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High Courts07 Dec 2007

Shiv Narain Sharma Vs State of Haryana

Punjab And Haryana At Chandigarh · (2009) 2 RCR(Criminal) 372

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13, 13(1)(d)(i), 7
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High Courts07 Dec 2007Dismissed

Subhash Chanrda Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (2008) 218 CTR 191 : (2008) 166 TAXMAN 307

Income Tax Act, 1961 — Section 115WD, 115WE, 120, 124, 133A
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High Courts07 Dec 2007Allowed

Mohinder Kumari Vs Prem Lata and Others

Punjab And Haryana At Chandigarh · (2008) 2 PLR 488

Civil Procedure Code, 1908 (CPC) — Section 100
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High Courts07 Dec 2007Allowed

Ramesh and Others Vs State of Haryana

Punjab And Haryana At Chandigarh · (2008) CriLJ 1663

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 399, 402
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High Courts06 Dec 2007

Mamta and Another Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2007) 12 P&H CK 0155

Criminal Procedure Code, 1973 (CrPC) — Section 482
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High Courts06 Dec 2007Allowed

Shikha Malhotra Vs State Bank of India and Another

Punjab And Haryana At Chandigarh · (2008) 149 PLR 431

Constitution of India, 1950 — Article 14, 16Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2
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High Courts06 Dec 2007

Court on its own Motion Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (2008) 149 PLR 555

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High Courts06 Dec 2007Allowed

Divisional Forest Officer Vs Sarbati and Another

Punjab And Haryana At Chandigarh · (2007) 12 P&H CK 0119

Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 2, 25F
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High Courts06 Dec 2007

Anil kumar Vs Smt. Sneh jain

Punjab And Haryana At Chandigarh · (2008) 152 PLR 450 : (2009) 1 RCR(Civil) 258 : (2008) 2 RCR(Rent) 548

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High Courts06 Dec 2007

Dr. H.K. Tewari Vs The Punjab Agricultural University and Others

Punjab And Haryana At Chandigarh · (2007) 12 P&H CK 0091

Constitution of India, 1950 — Article 226
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