High Courts17 Dec 2007
Mandeep Arora and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2007) 12 P&H CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 173, 210Penal Code, 1860 (IPC) — Section 307
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 4 of 93
High Courts17 Dec 2007
Raghbir Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 510
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts17 Dec 2007Dismissed
Commissioner of Income Tax Vs Smt. Sonal Bansal
Punjab And Haryana At Chandigarh · (2008) 215 CTR 65
Income Tax Act, 1961 — Section 154, 199, 203, 260A
High Courts17 Dec 2007Dismissed
Prem Kumar Chauhan Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2007) 12 P&H CK 0028
Penal Code, 1860 (IPC) — Section 120B, 406, 409
High Courts17 Dec 2007
Commissioner of Income Tax, Jalandhar-II, Jalandhar Vs Nakodar Co-op. Sugar Mills Ltd.
Punjab And Haryana At Chandigarh · (2007) 12 P&H CK 0024
Income Tax Act, 1961 — Section 260A
High Courts17 Dec 2007
Vijay Kumar Bahree Vs Punjab Agricultural University and Others
Punjab And Haryana At Chandigarh · (2008) 116 FLR 534
High Courts14 Dec 2007Allowed
Charanjit Singh @ Bittu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 310
Criminal Procedure Code, 1973 (CrPC) — Section 156, 173, 173(8), 190, 482Penal Code, 1860 (IPC) — Section 306, 34, 342, 506
High Courts14 Dec 2007
Ganga Dan Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 121 : (2008) 3 RCR(Civil) 531
Land Acquisition Act, 1894 — Section 2, 23, 28, 4, 51A
High Courts14 Dec 2007Dismissed
KEC Metallics Pvt. Ltd. and Others Vs Haryana State Pollution Control Board and Another
Punjab And Haryana At Chandigarh · (2008) 2 PLR 793
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts14 Dec 2007Allowed
Om Prakash Walecha Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Civil) 551 : (2010) 20 STR 384
Central Sales Tax Act, 1956 — Section 18
High Courts14 Dec 2007Allowed
Teja Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 590
Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 427Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 3
High Courts14 Dec 2007Allowed
In Re: Niranjan Singh Kartar Singh Forgings P. Ltd.
Punjab And Haryana At Chandigarh · (2009) 147 CompCas 46
Companies Act, 1956 — Section 100, 394
High Courts14 Dec 2007Allowed
Om Parkash Walecha Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 145 CompCas 799 : (2009) 238 ELT 215 : (2008) 149 PLR 547 : (2009) 20 STT 107 : (2008) 16 VST 530
Constitution of India, 1950 — Article 226Revenue Recovery Act, 1890 — Section 3
High Courts14 Dec 2007Dismissed
National Insurance Company Ltd. Vs B.D. Lalit and Others
Punjab And Haryana At Chandigarh · (2009) ACJ 157 : (2008) 149 PLR 700
Constitution of India, 1950 — Article 226, 227
High Courts14 Dec 2007Dismissed
Union of India (UOI) and Others Vs Puranjit Singh and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 557
Constitution of India, 1950 — Article 226, 227
High Courts14 Dec 2007Dismissed
Smt. Shakuntala and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 3 PLR 69 : (2008) 2 RCR(Civil) 442
Land Acquisition Act, 1894 — Section 4
High Courts14 Dec 2007Dismissed
Zile Singh and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2008) 151 PLR 401 : (2008) 2 RCR(Civil) 440
Land Acquisition Act, 1894 — Section 4, 6
High Courts14 Dec 2007Dismissed
M/s KEC Metallics Pvt. Ltd., Yamuna Nagar and Others Vs Haryana State Pollution Control Board, Panchkula and Another
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Civil) 68 : (2008) 3 RCR(Criminal) 376
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts14 Dec 2007Allowed
Lovepreet Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 26 CriminalCC 569
Penal Code, 1860 (IPC) — Section 302, 34
High Courts14 Dec 2007Dismissed
Rajesh Sharma Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 12 P&H CK 0018
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190, 200, 451, 482