High Courts29 Mar 2006Allowed
Rajbir Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 195
Criminal Procedure Code, 1973 (CrPC) — Section 319
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 93 of 117
High Courts29 Mar 2006Allowed
Ram Dhari and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 85
Penal Code, 1860 (IPC) — Section 149, 302
High Courts28 Mar 2006Dismissed
Prem Singh and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 1004
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts28 Mar 2006
National Insurance Company Limited Vs Pappu and Others
Punjab And Haryana At Chandigarh · (2006) 3 ACC 309
Motor Vehicles Act, 1988 — Section 149
High Courts28 Mar 2006
New India Assurance Co. Ltd. Vs Sudesh Kumari and Others
Punjab And Haryana At Chandigarh · (2006) 3 ACC 80
Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 147, 149
High Courts28 Mar 2006Dismissed
Chandu Lal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 534 : (2006) 2 RCR(Civil) 780
Constitution of India, 1950 — Article 226Haryana Panchayati Raj Act, 1994 — Section 175, 177, 177(2)
High Courts28 Mar 2006Dismissed
Rajinder Kaur and Another Vs Dajit Kaur and Others
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 454 : (2006) 143 PLR 690 : (2007) 5 RCR(Civil) 273
Civil Procedure Code, 1908 (CPC) — Section 15Constitution of India, 1950 — Article 227Court Fees Act, 1870 — Section 7
High Courts28 Mar 2006
Dharampal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 2007 P&H 37 : (2006) 3 CivCC 595 : (2006) 144 PLR 110 : (2006) 3 RCR(Civil) 5
Constitution of India, 1950 — Article 226Delhi Development Act, 1957 — Section 21(1), 21(2)
High Courts27 Mar 2006Dismissed
Constable Subhash Chander Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 338
Constitution of India, 1950 — Article 14, 226
High Courts27 Mar 2006Dismissed
Smt. Indu Jain Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2006) 202 CTR 570
Income Tax Act, 1961 — Section 133(6), 260A
High Courts27 Mar 2006Dismissed
New India Assurance Company Limited Vs Mohinder Singh and Others
Punjab And Haryana At Chandigarh · (2006) 3 ACC 328 : (2007) ACJ 936 : (2006) 144 PLR 342(1) : (2006) 4 RCR(Civil) 805
Motor Vehicles Act, 1988 — Section 139(2), 173
High Courts24 Mar 2006
Ramesh Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 03 P&H CK 0140
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i)
High Courts24 Mar 2006Dismissed
The Oriental Insurance Co. Ltd. Vs Ashwinder Singh and Others
Punjab And Haryana At Chandigarh · (2007) ACJ 2250 : AIR 2006 P&H 209 : (2006) 4 CivCC 440 : (2006) 143 PLR 318 : (2006) 3 RCR(Civil) 120
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Motor Vehicles Act, 1988 — Section 149(2)
High Courts24 Mar 2006Dismissed
The State Of Punjab Vs N.V. International and Others
Punjab And Haryana At Chandigarh · (2007) 145 PLR 389 : (2006) 3 RCR(Civil) 796
Arbitration and Conciliation Act, 1996 — Section 34Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts24 Mar 2006Allowed
Rohtas and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 4
Penal Code, 1860 (IPC) — Section 109, 376(2)(g)
High Courts24 Mar 2006
Oriental Insurance Co. Ltd. Vs Aswinder Singh and Others
Punjab And Haryana At Chandigarh · (2006) 3 ACC 160
Income Tax Act, 1961 — Section 149
High Courts24 Mar 2006Dismissed
E.S.I.C. Vs S.N. Tiwari
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 638
Criminal Procedure Code, 1973 (CrPC) — Section 378(5)Limitation Act, 1963 — Section 5
High Courts23 Mar 2006
New India Assurance Co. Ltd. Vs Amarjit Kaur and Others
Punjab And Haryana At Chandigarh · (2006) 4 ACC 569
Motor Vehicles Act, 1988 — Section 173
High Courts23 Mar 2006Allowed
Rajesh Rawat Vs Karan Singh Dagar
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 710
Criminal Procedure Code, 1973 (CrPC) — Section 203, 398
High Courts23 Mar 2006Allowed
Pankaj Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 716
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 376