High Courts05 Apr 2006Allowed
Ramesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 1
Penal Code, 1860 (IPC) — Section 376, 511
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 91 of 117
High Courts04 Apr 2006Allowed
Balwinder Kumar and Others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2006) 17 CriminalCC 103
Penal Code, 1860 (IPC) — Section 302, 34
High Courts04 Apr 2006Dismissed
Hatti Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 04 P&H CK 0130
Penal Code, 1860 (IPC) — Section 302, 364
High Courts04 Apr 2006Dismissed
Vijay Kumari Vs Seema Sharma
Punjab And Haryana At Chandigarh · (2006) 144 PLR 196 : (2006) 2 RCR(Rent) 231
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
High Courts04 Apr 2006Dismissed
State of Haryana Vs Shamsher Singh
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 345
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 408
High Courts04 Apr 2006Dismissed
Amarjit Kaur Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 685
Penal Code, 1860 (IPC) — Section 120B, 363
High Courts04 Apr 2006Dismissed
Balwinder Kumar and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 17 CriminalCC 103
Penal Code, 1860 (IPC) — Section 302, 34
High Courts04 Apr 2006
Oriental Insurance Company Limited Vs Mithlesh Kumari and Others
Punjab And Haryana At Chandigarh · (2006) 3 ACC 324
High Courts03 Apr 2006Dismissed
National Insurance Co. Ltd. Vs Salinder Kumar and Others
Punjab And Haryana At Chandigarh · (2006) 2 ACC 557 : (2007) ACJ 1181
Motor Vehicles Act, 1988 — Section 173
High Courts03 Apr 2006Dismissed
Charanjit Singh Mann Vs Neelam Mann
Punjab And Haryana At Chandigarh · AIR 2006 P&H 201 : (2006) 143 PLR 851 : (2006) 2 RCR(Civil) 497
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 5 Rule 15, Order 9 Rule 13, 114, 151Constitution of India, 1950 — Article 142Hindu Marriage Act, 1955 — Section 10, 13, 13B, 13B(1), 13B(2)
High Courts03 Apr 2006Dismissed
Dalbir Singh Vs Ranjit Singh and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 726 : (2006) 2 RCR(Civil) 762
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227
High Courts03 Apr 2006Dismissed
Haryana State Agricultural Marketing Board Vs Umed Singh and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 703 : (2006) 2 RCR(Civil) 707
Civil Procedure Code, 1908 (CPC) — Section 9Punjab Agricultural Produce Markets Act, 1961 — Section 31, 42, 47
High Courts03 Apr 2006Dismissed
Gopi Ram Vs Shyam Sunder and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 718 : (2006) 2 RCR(Civil) 710
High Courts03 Apr 2006
Smt. Geeta Chopra @ Sangita Vs Madan Lal and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 716 : (2006) 2 RCR(Civil) 762
High Courts03 Apr 2006Dismissed
New India Assurance Co. Ltd. Vs Rattan Devi and Others
Punjab And Haryana At Chandigarh · (2007) ACJ 1817
Motor Vehicles Act, 1988 — Section 173
High Courts03 Apr 2006Dismissed
State of Haryana Vs Sudh Ram and Another Kuldip Singh Vs State
Punjab And Haryana At Chandigarh · (2006) 04 P&H CK 0039
Penal Code, 1860 (IPC) — Section 324, 326
High Courts03 Apr 2006Dismissed
L.T. Overseas Limited Vs Food Corporation of India and Another
Punjab And Haryana At Chandigarh · (2006) 4 BC 418 : (2006) 4 CivCC 200 : (2006) 143 PLR 449
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts02 Apr 2006Allowed
Gurcharan Singh and Another Vs Joginder Singh and Others
Punjab And Haryana At Chandigarh · (2007) ACJ 2205 : (2006) 143 PLR 688 : (2006) 3 RCR(Civil) 841
Motor Vehicles Act, 1939 — Section 100C(2A), 103(A), 96, 96(2)Motor Vehicles Act, 1988 — Section 149(2), 157, 166
High Courts31 Mar 2006Dismissed
Karan Singh Sambyal Vs Kuldip Singh
Punjab And Haryana At Chandigarh · (2007) 1 BC 19 : (2006) 3 RCR(Criminal) 280
Criminal Procedure Code, 1973 (CrPC) — Section 407, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts31 Mar 2006Dismissed
Bhagminder Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) CriLJ 3224 : (2007) 1 DMC 260 : (2006) 2 RCR(Criminal) 820
Criminal Procedure Code, 1973 (CrPC) — Section 173, 175, 313, 319Penal Code, 1860 (IPC) — Section 109, 302, 304B, 306, 34