High Courts20 Jan 2006

Som Lal Vs Vijay Laxmi

Punjab And Haryana At Chandigarh · (2006) 143 PLR 81(1) : (2006) 1 RCR(Civil) 811

Constitution of India, 1950 — Article 243B, 243C, 243D, 243F, 243KCriminal Procedure Code, 1973 (CrPC) — Section 110Penal Code, 1860 (IPC) — Section 153A, 171E, 171F, 376, 376A
High Courts20 Jan 2006Dismissed

Virender Kumar Vs Ram Gopal

Punjab And Haryana At Chandigarh · (2006) 142 PLR 632 : (2006) 1 RCR(Rent) 295

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(6)
High Courts19 Jan 2006Dismissed

Govind Singh and Others Vs Mynah International Ltd.

Punjab And Haryana At Chandigarh · (2006) 142 PLR 872 : (2006) 2 RCR(Civil) 9 : (2006) 1 RCR(Rent) 216

Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5(2)Constitution of India, 1950 — Article 227Income Tax Act, 1961 — Section 194I
High Courts18 Jan 2006Dismissed

Kartar Singh and Others Vs Giano and Others

Punjab And Haryana At Chandigarh · (2006) 3 CivCC 389 : (2006) 143 PLR 405 : (2006) 2 RCR(Civil) 526

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Registration Act, 1908 — Section 60Succession Act, 1925 — Section 68
High Courts18 Jan 2006Dismissed

Smt. Goman Wanti Vs Darshan Singh and Another

Punjab And Haryana At Chandigarh · (2006) 143 PLR 356 : (2006) 2 RCR(Civil) 257

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 3, Order 22 Rule 3(2), Order 22 Rule 9(2), 100Limitation Act, 1963 — Section 5Punjab Courts Act, 1918 — Section 41