High Courts27 Jan 2006Dismissed
Smt. Jaggo Bai Vs Balbir Singh and Another
Punjab And Haryana At Chandigarh · (2006) 143 PLR 31
Specific Relief Act, 1963 — Section 20
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 108 of 117
High Courts27 Jan 2006Dismissed
Dongfang Electric Corporation Vs Reliance Energy Limited and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 54 : (2006) 1 RCR(Civil) 744
Constitution of India, 1950 — Article 226, 227
High Courts27 Jan 2006
Poonam Vs Virender
Punjab And Haryana At Chandigarh · (2006) 1 HLR 667 : (2006) 2 RCR(Civil) 356
High Courts27 Jan 2006Dismissed
Vito Singh Vs Union of India and others
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 179 : (2006) 4 RCR(Criminal) 203
Army Act, 1950 — Section 52(a), 63
High Courts25 Jan 2006Dismissed
Lal Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 299
Penal Code, 1860 (IPC) — Section 324, 34
High Courts25 Jan 2006Allowed
Sewa Singh Vs Gian Singh
Punjab And Haryana At Chandigarh · (2006) 142 PLR 817
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts25 Jan 2006Dismissed
Archna Steel Ltd. Vs Punjab State Electricity Board
Punjab And Haryana At Chandigarh · (2006) 143 PLR 388 : (2006) 2 RCR(Civil) 78
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 19, Order 26 Rule 4, 114 , 151Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts25 Jan 2006Allowed
Dr. Satyawati Rana Vs Dr. A.P. Singh Narang and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 182
Constitution of India, 1950 — Article 226Indian Medical Council Act, 1956 — Section 33
High Courts25 Jan 2006Allowed
Lakhbir Singh Dhillon Vs Baldev Singh and Others
Punjab And Haryana At Chandigarh · (2006) 142 PLR 866
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts25 Jan 2006Dismissed
Ravinder and Another Vs Subhash Chand and Others
Punjab And Haryana At Chandigarh · (2007) ACJ 1365 : (2006) 143 PLR 108 : (2006) 2 RCR(Civil) 525
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 163A , 164, 165, 166
High Courts25 Jan 2006
Patiala Improvement Trust Vs Gobinder Singh & Ors.
Punjab And Haryana At Chandigarh · (2006) 2 CurLJ 126 : (2006) 2 ICC 679 : (2006) 1 PLJ 74
High Courts25 Jan 2006Dismissed
Pardeep Kumar Vs Haryana State
Punjab And Haryana At Chandigarh · (2006) 143 PLR 106
Arbitration Act, 1940 — Section 17, 30
High Courts25 Jan 2006Dismissed
Municipal Committee Vs Stylish Sanitary Traders and Another
Punjab And Haryana At Chandigarh · (2006) 143 PLR 35 : (2006) 2 RCR(Civil) 209
Arbitration Act, 1940 — Section 13, 14(1), 14(2), 17
High Courts25 Jan 2006
Visakha Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 2 DMC 94 : (2006) 1 RCR(Criminal) 891
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts25 Jan 2006Allowed
Dewan Singh Vs The Union Territory, Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (2006) 3 LLJ 646 : (2006) 143 PLR 823
Industrial Disputes Act, 1947 — Section 10(1)
High Courts25 Jan 2006
Om Parkash Kedia Vs District Judge and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 119
Constitution of India, 1950 — Article 226, 227Land Acquisition (Amendment) Act, 1984 — Section 30(2)Land Acquisition Act, 1894 — Section 11, 18, 19, 23(11), 23(2)
High Courts25 Jan 2006Dismissed
Thakur Singh Vs Bank of India
Punjab And Haryana At Chandigarh · (2007) 1 BC 111 : (2006) 4 CivCC 139 : (2006) 143 PLR 815 : (2006) 3 RCR(Civil) 750 : (2006) 2 RCR(Rent) 249
High Courts25 Jan 2006Dismissed
S. Harjit Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 164 : (2006) 4 RCR(Civil) 813
Land Acquisition Act, 1894 — Section 18, 4, 6, 9Punjab Land Revenue Act, 1887 — Section 34
High Courts25 Jan 2006Dismissed
State of Punjab Vs Lekh Raj
Punjab And Haryana At Chandigarh · (2006) 17 CriminalCC 688 : (2006) 2 RCR(Criminal) 698 : (2006) 2 RCR(Criminal) 878
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts25 Jan 2006
Pradeep Kumar Vs Haryana State
Punjab And Haryana At Chandigarh · (2006) 2 PLR 106 : (2006) 2 RCR(Civil) 531