High Courts07 Nov 2005Dismissed
Kumar Brothers (Chemists) Pvt. Ltd. Vs Union Territory of Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 2006 P&H 100
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2005
1,359 judgments · page 9 of 68
High Courts07 Nov 2005Allowed
Kishan Singh Gupta Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 142 PLR 237
High Courts07 Nov 2005Dismissed
Joginder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 468
Penal Code, 1860 (IPC) — Section 302
High Courts07 Nov 2005Dismissed
Lakhbir Singh @ Billa Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 2 CivCC 726 : (2006) 2 RCR(Criminal) 569
Penal Code, 1860 (IPC) — Section 307
High Courts07 Nov 2005Dismissed
Gopal Dass Vs Khan Chand (Died) through LRs.
Punjab And Haryana At Chandigarh · AIR 2006 P&H 136 : (2006) 2 CivCC 336 : (2006) 142 PLR 759 : (2006) 1 RCR(Civil) 496
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Minority and Guardianship Act, 1956 — Section 8Specific Relief Act, 1963 — Section 12, 12(1), 12(2), 20
High Courts31 Oct 2005
Bhupinder Singh Vs Narinder Singh and others
Punjab And Haryana At Chandigarh · (2007) 2 LLR 567
High Courts28 Oct 2005Allowed
Amar Singh Vs Secretary, Transport Department
Punjab And Haryana At Chandigarh · (2006) 1 ACC 760 : (2006) 142 PLR 305 : (2006) 1 RCR(Civil) 70
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 18, 19, 19(1), 22(3), 4
High Courts28 Oct 2005Dismissed
Sharma and Associates Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 142 PLR 325 : (2006) 1 RCR(Civil) 213
Arbitration Act, 1940 — Section 12, 12(2), 33, 37, 37(1)Arbitration and Conciliation Act, 1996 — Section 43(1)Limitation Act, 1963 — Section 14, 3
High Courts28 Oct 2005Allowed
Mukesh Kumar Vs Haryana State Federation of Consumers Co-operative Wholesale Stores Ltd. and Others
Punjab And Haryana At Chandigarh · (2006) 142 PLR 464 : (2006) 1 RCR(Civil) 73
Constitution of India, 1950 — Article 226
High Courts28 Oct 2005Dismissed
Pardeep Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 299
Penal Code, 1860 (IPC) — Section 376
High Courts28 Oct 2005Allowed
Shaukat Hussain Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 124
Penal Code, 1860 (IPC) — Section 376, 450
High Courts28 Oct 2005Dismissed
Sombir Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 825
Penal Code, 1860 (IPC) — Section 376
High Courts27 Oct 2005Dismissed
Heinz Italia S.R.I. Via Cadolini and Another Vs Dabur India Ltd.
Punjab And Haryana At Chandigarh · (2006) 143 PLR 223 : (2006) 32 PTC 238 : (2006) 3 RCR(Civil) 310
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Trade and Merchandise Marks Act, 1958 — Section 29
High Courts27 Oct 2005Dismissed
Vinod Kumar Vs Sant Lal
Punjab And Haryana At Chandigarh · (2006) 2 CivCC 617 : (2006) 142 PLR 578 : (2006) 1 RCR(Rent) 316
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
High Courts27 Oct 2005Allowed
Krishan Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 4 RCR(Criminal) 912
Penal Code, 1860 (IPC) — Section 302, 34
High Courts27 Oct 2005Dismissed
Dina Nath and Another Vs Smt. Shanti Devi
Punjab And Haryana At Chandigarh · (2006) 2 CivCC 598 : (2006) 142 PLR 546 : (2006) 2 RCR(Civil) 206 : (2006) 1 RCR(Rent) 290
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15(6)
High Courts26 Oct 2005Allowed
Ram Pal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 784
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts26 Oct 2005Allowed
Vijay Tractors Corporation Vs Haryana Agro Industries Corporation and Another
Punjab And Haryana At Chandigarh · AIR 2006 P&H 86 : (2006) 1 CivCC 762 : (2006) 142 PLR 369 : (2006) 1 RCR(Civil) 167
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Section 18
High Courts26 Oct 2005
Gurmeet Kaur Vs Heera Singh
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Civil) 75
High Courts26 Oct 2005Allowed
Sanjeev Kumar and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2006) 142 PLR 413