High Courts10 Nov 2005Dismissed
Gurdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 181
Penal Code, 1860 (IPC) — Section 450, 506
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2005
1,359 judgments · page 8 of 68
High Courts10 Nov 2005Dismissed
Usman Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 11 P&H CK 0058
Penal Code, 1860 (IPC) — Section 302, 376
High Courts10 Nov 2005
Uzoma Gabriel Nwachukwu Vs State of U.T., Chandigarh
Punjab And Haryana At Chandigarh · (2005) 16 CriminalCC 297
Criminal Procedure Code, 1973 (CrPC) — Section 313, 391, 482Narcotic Drugs and Psychotropic Substances (Amendment) Act, 2001 — Section 41Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 42, 50
High Courts10 Nov 2005Allowed
Sanjeev Bhandari Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 142 PLR 132 : (2006) 1 RCR(Civil) 48 : (2006) 1 RCR(Criminal) 65
Punjab Liquor Licence Rules, 1956 — Rule 36, 36(1), 36(5), 36(5A)
High Courts10 Nov 2005Allowed
Bablu Kumar Yadav Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 237
Penal Code, 1860 (IPC) — Section 120B, 302
High Courts10 Nov 2005Allowed
Uzoma Gabriel Nwachukwu Vs State of U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 293
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
High Courts09 Nov 2005Dismissed
Bant Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2005) 16 CriminalCC 814
Opium Act, 1978 — Section 9
High Courts09 Nov 2005Dismissed
Santokh Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 834
Penal Code, 1860 (IPC) — Section 304A
High Courts09 Nov 2005Dismissed
Lakhwinder Dass Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 11 P&H CK 0062
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts09 Nov 2005
Vijay Kumar and others Vs Sarita Devi
Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 681
Penal Code, 1860 (IPC) — Section 406, 498
High Courts09 Nov 2005Allowed
Mathura Dass Gupta Vs State of Haryana State of Haryana Vs Ami Lal
Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 566
Prevention of Corruption Act, 1988 — Section 7
High Courts09 Nov 2005
Sawinder Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) CriLJ 761 : (2006) 2 RCR(Criminal) 282
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts09 Nov 2005Allowed
Ishar Dass and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 179
Penal Code, 1860 (IPC) — Section 304B
High Courts08 Nov 2005Dismissed
State of Punjab Vs Jarnail Singh
Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 712
Penal Code, 1860 (IPC) — Section 409
High Courts08 Nov 2005Allowed
Harjit Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 942
Penal Code, 1860 (IPC) — Section 307, 34
High Courts08 Nov 2005Allowed
Dr. Satish Kumar Thukral Vs Prem
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 491
Penal Code, 1860 (IPC) — Section 323, 354
High Courts08 Nov 2005Dismissed
Raman Kumar and Another Vs Chet Singh
Punjab And Haryana At Chandigarh · (2006) 2 CivCC 75 : (2006) 142 PLR 532 : (2006) 1 RCR(Rent) 311
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
High Courts08 Nov 2005Dismissed
Ashok Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 1 DMC 466 : (2006) 1 RCR(Criminal) 158
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 306
High Courts08 Nov 2005
Lakhwinder Singh Vs Jasbir Singh Bir
Punjab And Haryana At Chandigarh · (2006) CriLJ 1011 : (2006) 142 PLR 727 : (2006) 1 RCR(Civil) 111
Contempt of Courts Act, 1971 — Section 12
High Courts07 Nov 2005
Mt. Shankri Vs Nathu Ram
Punjab And Haryana At Chandigarh · (2005) 11 P&H CK 0060
Municipal Act — Section 193