High Courts26 Oct 2005Allowed
Union Territory Chandigarh Vs Geja Singh
Punjab And Haryana At Chandigarh · (2005) 10 P&H CK 0008
Penal Code, 1860 (IPC) — Section 279
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2005
1,359 judgments · page 10 of 68
High Courts26 Oct 2005Allowed
Ram Kishan Vs Bhagwan-Sarup Nagar
Punjab And Haryana At Chandigarh · (2006) 142 PLR 754 : (2006) 1 RCR(Civil) 440 : (2006) 1 RCR(Rent) 101
Haryana Municipal Act, 1973 — Section 87
High Courts25 Oct 2005Allowed
Jai Bhagwan and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 149
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts25 Oct 2005Dismissed
Punjab State Cooperative Supply and Marketing Federation Limited Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2006) 142 PLR 233
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25, 25F
High Courts25 Oct 2005
Teejo Devi Vs Parkash Rani
Punjab And Haryana At Chandigarh · (2006) 2 ILR (P&H) 605 : (2006) 4 RCR(Civil) 520 : (2006) 2 RCR(Rent) 427
High Courts25 Oct 2005
Shree Vishnu Processors Vs Commissioner of Central Excise
Punjab And Haryana At Chandigarh · (2006) 197 ELT 38
High Courts25 Oct 2005Dismissed
Rakesh Bhargav Vs Akhil Bhartiya Bhargav Sabha
Punjab And Haryana At Chandigarh · AIR 2006 P&H 103 : (2006) 2 CivCC 505 : (2006) 142 PLR 491 : (2006) 1 RCR(Civil) 430 : (2006) 1 RCR(Rent) 97
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5, 100Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 1(3) , 13(1)Transfer of Property Act, 1882 — Section 1(3) , 106
High Courts24 Oct 2005Allowed
Kusum Rani Vs Yashwant Rai
Punjab And Haryana At Chandigarh · (2006) 142 PLR 545 : (2006) 2 RCR(Civil) 176 : (2006) 1 RCR(Rent) 285
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts24 Oct 2005Dismissed
Gurdev Singh Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2006) 142 PLR 636 : (2006) 2 RCR(Civil) 158
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, 100
High Courts24 Oct 2005
Krishan Kumar Dhingra Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 10 P&H CK 0065
High Courts24 Oct 2005Dismissed
Manju Devi Vs Prem Parkash and Others
Punjab And Haryana At Chandigarh · (2006) 2 CivCC 81 : (2006) 142 PLR 564 : (2006) 2 RCR(Civil) 230
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15(6)
High Courts24 Oct 2005Allowed
Ranjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 238
Penal Code, 1860 (IPC) — Section 149, 323
High Courts24 Oct 2005Dismissed
Balbir Singh Makker Vs Punjab Mandi Board and Others
Punjab And Haryana At Chandigarh · (2006) 2 CivCC 401 : (2006) 142 PLR 231 : (2006) 1 RCR(Civil) 405 : (2006) 1 RCR(Rent) 47
Constitution of India, 1950 — Article 226, 227
High Courts21 Oct 2005Dismissed
Baljinder Singh Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2006) 3 SLJ 392
Border Security Force Act, 1968 — Section 117, 130, 80, 81, 89Constitution of India, 1950 — Article 226, 227
High Courts21 Oct 2005Dismissed
Makhan Ram @ Makhan Singh Vs Ujaggar Singh and Others
Punjab And Haryana At Chandigarh · (2006) 142 PLR 497 : (2006) 1 RCR(Civil) 207
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63, 63(1)
High Courts21 Oct 2005Dismissed
Hoshiar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 127
Penal Code, 1860 (IPC) — Section 302, 34
High Courts21 Oct 2005Dismissed
State of Punjab Vs Amrit Lal Jain
Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 339
Penal Code, 1860 (IPC) — Section 304A
High Courts21 Oct 2005Dismissed
Balbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 462
Criminal Procedure Code, 1973 (CrPC) — Section 313Opium Act, 1878 — Section 9
High Courts21 Oct 2005Dismissed
Shastri Construction Company Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2006) 2 ARBLR 313 : (2006) 142 PLR 642 : (2006) 2 RCR(Civil) 211
High Courts21 Oct 2005Dismissed
State of Punjab Vs Kuljit Singh and Company and Another
Punjab And Haryana At Chandigarh · (2006) 2 ARBLR 475 : (2006) 142 PLR 250