COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2004

1,369 judgments · page 4 of 69

High Courts02 Dec 2004Dismissed

Vinod Kumar Arora Vs Smt. Santosh Kumari and Another

Punjab And Haryana At Chandigarh · AIR 2005 P&H 169 : (2005) 1 CivCC 752 : (2005) 139 PLR 540 : (2005) 2 RCR(Civil) 232 : (2005) 1 RCR(Civil) 649

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 18

High Courts02 Dec 2004Dismissed

Ram Kumar and Another Vs Avinash Chander and Others

Punjab And Haryana At Chandigarh · (2005) 139 PLR 538

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)

High Courts02 Dec 2004Dismissed

Shiv Kumar Sharma Vs Punjab National Bank and Others

Punjab And Haryana At Chandigarh · (2005) 105 FLR 452 : (2005) 139 PLR 525

High Courts02 Dec 2004

Commissioner of Income Tax Vs Swastika Metal Works

Punjab And Haryana At Chandigarh · (2006) 203 CTR 225 : (2005) 274 ITR 280

Income Tax Act, 1961 — Section 41, 41(1), 43

High Courts02 Dec 2004

Davinder Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2005) 2 Cri.CC 83 : (2005) 1 RCR(Criminal) 790

High Courts02 Dec 2004

Commissioner of Income Tax Vs Ganga Ram Jati Rant

Punjab And Haryana At Chandigarh · (2005) 144 TAXMAN 617

Income Tax Act, 1961 — Section 185, 186, 256, 271, 53

High Courts02 Dec 2004Dismissed

Rajinder and Another Vs State of Haryana

Punjab And Haryana At Chandigarh · (2004) 12 CriminalCC 42 : (2005) 1 RCR(Criminal) 798

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 304, 304B, 498A

High Courts02 Dec 2004

Commissioner of Income Tax Vs Ganga Ram Jati Ram

Punjab And Haryana At Chandigarh · (2005) 197 CTR 458 : (2005) 279 ITR 556

Income Tax Act, 1961 — Section 185(1), 186(1), 256(1), 271(1)Partnership Act, 1932 — Section 53(1)

High Courts01 Dec 2004Dismissed

Kewal Krishan Bhandari and Another Vs Mishnu alias Nishu and Another

Punjab And Haryana At Chandigarh · (2005) 141 PLR 37 : (2005) 2 RCR(Civil) 358

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151

High Courts01 Dec 2004

Bikker Singh (Died) through LRs. Vs Dial Singh (Died) through LRs.

Punjab And Haryana At Chandigarh · (2005) 2 RCR(Civil) 732

High Courts01 Dec 2004

Markanda Vanaspati Mills Ltd. Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (2005) 195 CTR 619 : (2006) 280 ITR 503

Income Tax Act, 1961 — Section 139, 147, 148, 149, 150

High Courts01 Dec 2004Dismissed

Surjit Singh and Another Vs Bakhtawar Singh and Another

Punjab And Haryana At Chandigarh · (2005) 140 PLR 640 : (2005) 2 RCR(Civil) 554

Hindu Succession Act, 1956 — Section 6

High Courts01 Dec 2004Dismissed

Balbir Kaur Vs Bhim Singh

Punjab And Haryana At Chandigarh · (2005) 1 ILR (P&H) 503 : (2005) 139 PLR 848 : (2005) 2 RCR(Civil) 447

Civil Procedure Code Amendment Act, 1976 — Section 100A, 104, 104(1), 104(2), 4Civil Procedure Code Amendment Act, 2002 — Section 100AHindu Marriage Act, 1955 — Section 13

High Courts01 Dec 2004Dismissed

Punjab State Board Vs M/s. Shree Ram Printing Mills, Tarn Taran and Others

Punjab And Haryana At Chandigarh · (2004) 11 CriminalCC 840 : (2005) 1 RCR(Criminal) 624

Water (Prevention and Control of Pollution) Act, 1974 — Section 25(7), 44, 47

High Courts30 Nov 2004Dismissed

Siri Ram and Another Vs Central Bureau of Investigation

Punjab And Haryana At Chandigarh · (2004) 13 CriminalCC 229 : (2005) 2 RCR(Criminal) 851

Criminal Procedure Code, 1973 (CrPC) — Section 439

High Courts30 Nov 2004

Om Dutt Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (2005) 194 CTR 239 : (2005) 277 ITR 63

Income Tax Act, 1961 — Section 64(1)

High Courts30 Nov 2004

Randhir Singh Vs Krishan Kumar Goswami and Another

Punjab And Haryana At Chandigarh · (2004) 12 CriminalCC 325 : (2005) 1 RCR(Criminal) 818

Criminal Procedure Code, 1973 (CrPC) — Section 340, 462Penal Code, 1860 (IPC) — Section 193, 196, 467, 468, 500

High Courts30 Nov 2004

Commissioner of Income Tax Vs Norton Motors

Punjab And Haryana At Chandigarh · (2006) 200 CTR 604 : (2005) 275 ITR 595 : (2005) 146 TAXMAN 701

Income Tax Act, 1961 — Section 158, 184, 185(1), 185(2), 187

High Courts29 Nov 2004Dismissed

Gurmail Singh Vs Boga Singh and Others

Punjab And Haryana At Chandigarh · (2004) 12 CriminalCC 313 : (2005) 1 RCR(Criminal) 623

Penal Code, 1860 (IPC) — Section 304B, 34, 406, 498A

High Courts29 Nov 2004Dismissed

Commissioner of Income Tax Vs Oberai Textile (P) Ltd.

Punjab And Haryana At Chandigarh · (2005) 195 CTR 431 : (2005) 276 ITR 634

Income Tax Act, 1961 — Section 143(3), 256(1), 256(2)