High Courts08 Dec 2004Allowed
Baljinder alias Bantu Vs U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2004) 12 CriminalCC 332 : (2005) 1 RCR(Criminal) 733
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2004
1,369 judgments · page 3 of 69
High Courts08 Dec 2004Allowed
The Kurali Urban Cooperative Bank Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2005) 105 FLR 1156 : (2005) 139 PLR 828
Constitution of India, 1950 — Article 226, 227
High Courts08 Dec 2004Allowed
Ranjit Singh Vs Pepsu Road Transport Corporation and Another
Punjab And Haryana At Chandigarh · (2009) 105 FLR 1158 : (2005) 139 PLR 844
High Courts08 Dec 2004Dismissed
State of Haryana Vs Ravi Kumar
Punjab And Haryana At Chandigarh · (2005) 2 RCR(Criminal) 237
Penal Code, 1860 (IPC) — Section 304B
High Courts08 Dec 2004Allowed
Jaggu Singh alias Jagbir Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 13 CriminalCC 13 : (2005) 1 RCR(Criminal) 626
Penal Code, 1860 (IPC) — Section 353
High Courts08 Dec 2004
Gurdev Singh alias Pappu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 12 CriminalCC 896 : (2005) 1 RCR(Criminal) 320
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 61
High Courts07 Dec 2004Dismissed
Tara Chand Vs Municipality and Another
Punjab And Haryana At Chandigarh · AIR 2005 P&H 128 : (2005) 140 PLR 301
Haryana Municipal Act, 1973 — Section 168, 2, 2(1), 69, 69(2)Punjab Municipal Act, 1911 — Section 3(1)
High Courts07 Dec 2004Dismissed
Hari Chand Vs Daya Chand and Others
Punjab And Haryana At Chandigarh · (2005) 139 PLR 724
Civil Procedure Code, 1908 (CPC) — Section 100Registration Act, 1908 — Section 17(2)
High Courts07 Dec 2004
Naib Singh Vs Nachhatro alias Smt. Asha Kumari
Punjab And Haryana At Chandigarh · (2005) 139 PLR 823
Hindu Marriage Act, 1955 — Section 13, 28
High Courts07 Dec 2004Dismissed
Gurmit Kaur Vs Joginder Singh and Others
Punjab And Haryana At Chandigarh · (2004) 12 CriminalCC 146 : (2005) 1 RCR(Criminal) 820
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 336, 34, 376, 436
High Courts07 Dec 2004
Union of India and others Vs Suman Construction Company and another
Punjab And Haryana At Chandigarh · (2005) 1 CurLJ 253 : (2005) 2 RCR(Civil) 102
High Courts06 Dec 2004Dismissed
Smt. Tej Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2005) 1 ILR (P&H) 564 : (2005) 140 PLR 84
Constitution of India, 1950 — Article 226Punjab Civil Services Rules — Rule 6.17, 6.17(1), 6.17(2), 6.17(3)
High Courts06 Dec 2004
Lachman Dass Vs Food Corporation of India
Punjab And Haryana At Chandigarh · (2007) 146 PLR 391 : (2007) 5 RCR(Civil) 113 : (2007) 3 RCR(Civil) 340 : (2007) 3 RCR(Criminal) 490 : (2007) 1 RCR(Rent) 691
Advocates Act, 1961 — Section 49
High Courts04 Dec 2004Dismissed
Rajesh Kumar Madaan Vs Mrs. Mamta alias Veena
Punjab And Haryana At Chandigarh · (2005) 2 CivCC 433 : (2005) 2 DMC 101 : (2005) 140 PLR 196
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151Hindu Marriage Act, 1955 — Section 13, 13B, 28, 9
High Courts04 Dec 2004
Vikram Dutt Kapoor and Another Vs Amar Kaur and Others
Punjab And Haryana At Chandigarh · (2005) 3 ACC 494
Motor Vehicles Act, 1988 — Section 149, 163A, 165, 166, 168
High Courts03 Dec 2004Dismissed
Jewel Classic Hotel Private Limited Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2005) 140 PLR 159 : (2005) 1 RCR(Civil) 778 : (2006) 145 STC 75
Constitution of India, 1950 — Article 14, 166(2), 166(3)Haryana General Sales Tax Act, 1973 — Section 13, 13A, 13B, 15, 16APunjab Excise Act, 1914 — Section 31
High Courts03 Dec 2004Dismissed
Punjab and Sind Bank Vs Jai Jagdambay Rice Mill and Others
Punjab And Haryana At Chandigarh · (2005) 3 BC 578 : (2005) 139 PLR 545 : (2005) 1 RCR(Civil) 405
High Courts03 Dec 2004
Commissioner of Income Tax Vs Suresh Kumar (legal heir of Siri Ram)
Punjab And Haryana At Chandigarh · (2005) 196 CTR 507 : (2005) 276 ITR 253
Income Tax Act, 1961 — Section 133, 143, 144B, 147, 148
High Courts02 Dec 2004
Commissioner of Income Tax Vs Khushi Ram Bhagwan Dass
Punjab And Haryana At Chandigarh · (2008) 296 ITR 720
Income Tax Act, 1961 — Section 143, 144, 147, 148, 154
High Courts02 Dec 2004Allowed
Jaswant Singh Gidda and Others Vs Daulat Ram and Others
Punjab And Haryana At Chandigarh · (2005) 140 PLR 188
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 27, 36East Punjab Evacuees (Administration of Property) Act, 1947 — Section 4, 46