COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2004

1,369 judgments · page 21 of 69

High Courts27 Aug 2004Allowed

The Hoshiarpur Central Cooperative Bank Limited Vs Presiding Officer, Labour Court and Others

Punjab And Haryana At Chandigarh · (2005) 104 FLR 574 : (2005) 1 LLJ 800 : (2004) 138 PLR 878

Industrial Disputes Act, 1947 — Section 25F

High Courts27 Aug 2004Dismissed

The New Picture Company Pvt. Ltd. and Others Vs The State of Haryana and Another

Punjab And Haryana At Chandigarh · (2005) 139 PLR 12 : (2004) 4 RCR(Civil) 523

Constitution of India, 1950 — Article 226, 227Haryana Municipal Act, 1973 — Section 100A, 75(1), 75(2), 75(3), 99

High Courts27 Aug 2004Dismissed

Subhash Chopra and Another Vs Continental Devices (India) Ltd. and Others

Punjab And Haryana At Chandigarh · (2005) 139 PLR 626 : (2004) 2 RCR(Rent) 554

Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 36, 37, 37(2), 38, 38(1)Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15(2), 15(3), 15(4), 15(6)

High Courts26 Aug 2004Dismissed

Nadaan Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2004) 13 CriminalCC 123 : (2005) 1 RCR(Civil) 347 : (2005) 1 RCR(Criminal) 495

Penal Code, 1860 (IPC) — Section 34, 406

High Courts26 Aug 2004

Commissioner of Income Tax Vs Khemka Container (P) Ltd.

Punjab And Haryana At Chandigarh · (2005) 193 CTR 427 : (2005) 275 ITR 559

Income Tax Act, 1961 — Section 80I

High Courts26 Aug 2004

Naresh Kumar Vs Sukhda Gas Service and others

Punjab And Haryana At Chandigarh · (2005) 2 CivCC 320 : (2005) 4 RCR(Civil) 373

High Courts26 Aug 2004Dismissed

Lakhwinder Kaur Vs Jarnail Singh and Others

Punjab And Haryana At Chandigarh · (2004) 138 PLR 819

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 21 Rule 97

High Courts26 Aug 2004

Guru Proteins Ltd. Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (2004) 192 CTR 42 : (2005) 278 ITR 636 : (2004) 141 TAXMAN 415

Income Tax Act, 1961 — Section 4, 69

High Courts26 Aug 2004Allowed

Commissioner of Wealth Tax Vs Darshan Singh

Punjab And Haryana At Chandigarh · (2006) 200 CTR 614 : (2005) 277 ITR 53 : (2006) 150 TAXMAN 417

Wealth Tax Act, 1957 — Section 16(3), 17, 25, 25(2), 25(3)

High Courts25 Aug 2004Dismissed

Rajbir Vs State of Haryana

Punjab And Haryana At Chandigarh · (2004) 11 CriminalCC 349 : (2004) 4 RCR(Criminal) 589

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 302, 304B, 34, 498A

High Courts25 Aug 2004Dismissed

Nirmal Singh and Others Vs State of Haryana

Punjab And Haryana At Chandigarh · (2004) 11 CriminalCC 103

Criminal Procedure Code, 1973 (CrPC) — Section 311, 313Penal Code, 1860 (IPC) — Section 307, 323, 325Probation of Offenders Act, 1958 — Section 4, 5(1)(b)

High Courts25 Aug 2004Dismissed

Amar Singh Vs Hari Chand (Deceased by LRs)

Punjab And Haryana At Chandigarh · (2005) 140 PLR 255 : (2004) 2 RCR(Rent) 556

Civil Procedure Code, 1908 (CPC) — Section 100East Punjab Urban Rent Restriction Act, 1949 — Section 13

High Courts25 Aug 2004Dismissed

Janak Raj and Others Vs Mohan Lal

Punjab And Haryana At Chandigarh · (2005) 139 PLR 745 : (2004) 2 RCR(Rent) 638

Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1973 (CrPC) — Section 133East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(1), 13(2), 13(2)(4), 15(5)

High Courts25 Aug 2004Dismissed

Inder Pal Vs Sat Narain

Punjab And Haryana At Chandigarh · (2005) 1 CivCC 357 : (2004) 138 PLR 832 : (2004) 2 RCR(Rent) 441

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2), 15(6)

High Courts25 Aug 2004

Kashmir Singh Vs Inspector Customs, Fazilka

Punjab And Haryana At Chandigarh · (2005) 2 CLR 210 : (2004) 4 RCR(Criminal) 199

High Courts25 Aug 2004

Sudershan Singh Vs Roshan Singh and others

Punjab And Haryana At Chandigarh · (2005) 1 AICLR 328 : (2005) 1 CLR 51 : (2004) 4 RCR(Criminal) 372

High Courts25 Aug 2004

Jarnail Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 588

High Courts25 Aug 2004

Mohan Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2004) 3 CCC 267 : (2004) 4 RCR(Criminal) 660

High Courts25 Aug 2004

Hukam Chand alias Hukam Singh and another Vs State of Haryana

Punjab And Haryana At Chandigarh · (2004) 4 AICLR 998 : (2004) 3 CCC 268 : (2004) 3 CCJ 319 : (2005) 1 Crimes 384 : (2004) 4 RCR(Criminal) 669

High Courts25 Aug 2004

Saroj Vs State of Haryana

Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 1017