High Courts08 Sept 2004
Rajinder Mohan Kashyap Vs Om Parkash Sharma
Punjab And Haryana At Chandigarh · (2005) 2 DMC 561 : (2005) 1 RCR(Criminal) 274
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420, 498A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2004
1,369 judgments · page 19 of 69
High Courts08 Sept 2004Allowed
Smt. Asha Gupta alias Anju Gupta Vs Rajiv Kumar Gupta
Punjab And Haryana At Chandigarh · AIR 2005 P&H 134 : (2005) 3 CivCC 430 : (2005) 2 CivCC 106 : (2005) 140 PLR 45 : (2005) 1 RCR(Civil) 663
Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 406, 498A
High Courts08 Sept 2004Allowed
Ram Phal Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 09 P&H CK 0001
Constitution of India, 1950 — Article 14, 16, 218, 316, 318
High Courts07 Sept 2004
Sukhpal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 1 CurLJ 241 : (2005) 1 RCR(Criminal) 638
High Courts05 Sept 2004
Vijay Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 104 FLR 1174 : (2005) 1 LLJ 1037 : (2005) 139 PLR 176
Industrial Disputes Act, 1947 — Section 17B, 2
High Courts03 Sept 2004Dismissed
Krishan Kumar and Others Vs Daryao Singh (deceased by LRs) and Others
Punjab And Haryana At Chandigarh · AIR 2005 P&H 52 : (2005) 1 CivCC 461 : (2005) 139 PLR 512 : (2005) 1 RCR(Civil) 22
Succession Act, 1925 — Section 63
High Courts03 Sept 2004Dismissed
Illyas and Others Vs Tallok Chand and Others
Punjab And Haryana At Chandigarh · AIR 2005 P&H 94 : (2004) 138 PLR 803 : (2005) 1 RCR(Civil) 45
Administration of Evacuee Property Act, 1950 — Section 7, 8, 8(2)Evacuee Interest (Separation) Act, 1951 — Section 3, 9, 9(2)
High Courts03 Sept 2004Dismissed
Budh Kishore Vs Joint Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2005) 273 ITR 492
Income Tax Act, 1961 — Section 260A
High Courts03 Sept 2004
Raghbir Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 505
High Courts03 Sept 2004Dismissed
Ravinder Vs Rattan Singh and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 871 : (2005) 1 RCR(Civil) 74
Haryana Panchayati Raj Act, 1994 — Section 175(1)
High Courts03 Sept 2004
Amin Chand Bhola Nath (HUF) Vs Commissioner of Wealth-Tax
Punjab And Haryana At Chandigarh · (2005) 272 ITR 637
High Courts03 Sept 2004Dismissed
Darshan Lal and Others Vs Mahavir Sharma and Others
Punjab And Haryana At Chandigarh · (2005) 1 CivCC 793 : (2005) 1 CivCC 767 : (2005) 139 PLR 636 : (2004) 2 RCR(Rent) 543
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts02 Sept 2004Dismissed
Jagir Singh Vs Jasbir Kaur and Others
Punjab And Haryana At Chandigarh · (2005) 2 CivCC 749 : (2005) 1 DMC 439 : (2004) 4 RCR(Criminal) 371
Criminal Procedure Code, 1973 (CrPC) — Section 125(1), 125(4)
High Courts02 Sept 2004Dismissed
Ramesh Kumar Vs Sunita Devi
Punjab And Haryana At Chandigarh · AIR 2005 P&H 55 : (2005) 1 CivCC 572 : (2005) 1 DMC 575 : (2005) 139 PLR 516 : (2005) 1 RCR(Civil) 26
Civil Procedure Code, 1908 (CPC) — Section 11Hindu Marriage Act, 1955 — Section 13(2)Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts02 Sept 2004
Commissioner of Income Tax Vs Bitoni Lamps Ltd.
Punjab And Haryana At Chandigarh · (2005) 193 CTR 423 : (2005) 277 ITR 396 : (2005) 144 TAXMAN 330
Income Tax Act, 1961 — Section 40A(7)
High Courts02 Sept 2004Dismissed
Shiv Kumar Jain Vs Daya Ram
Punjab And Haryana At Chandigarh · (2005) 139 PLR 614 : (2004) 2 RCR(Rent) 625
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 15(5)
High Courts02 Sept 2004
Commissioner of Income Tax Vs Punjab Financial Corporation
Punjab And Haryana At Chandigarh · (2005) 198 CTR 691 : (2005) 277 ITR 469 : (2006) 152 TAXMAN 120
Income Tax Act, 1961 — Section 199
High Courts02 Sept 2004
Parkash Singh Badal and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2004) 4 AICLR 909 : (2004) 3 C.C.Cases 238 : (2005) 1 CLR 633 : (2004) 4 RCR(Criminal) 612
High Courts02 Sept 2004
U.P. State Road Transport Corpn. Vs Radha Mohan Mall and others
Punjab And Haryana At Chandigarh · (2005) 2 LJR 365 : (2004) 4 RCR(Civil) 782
High Courts02 Sept 2004
Raghunath Dass Sethi Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2004) 191 CTR 114 : (2005) 277 ITR 341
Income Tax Act, 1961 — Section 54