High Courts04 Apr 2003
Vinod Kumar Vs Punjab State
Punjab And Haryana At Chandigarh · (2004) 1 LJR 107 : (2003) 4 RCR(Civil) 244
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2003
1,755 judgments · page 59 of 88
High Courts04 Apr 2003Dismissed
State of Haryana Vs Suresh Kumar
Punjab And Haryana At Chandigarh · (2003) 135 PLR 686 : (2003) 3 RCR(Civil) 750
Limitation Act, 1963 — Section 5
High Courts04 Apr 2003Dismissed
Devinder and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 5 CriminalCC 673 : (2003) 3 RCR(Criminal) 94
Evidence Act, 1872 — Section 114APenal Code, 1860 (IPC) — Section 376
High Courts03 Apr 2003Dismissed
Amar Kaur Vs Paramjit Kaur
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 645 : (2003) 3 RCR(Civil) 213
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts03 Apr 2003Allowed
Karamjit Kaur and Another Vs Gurbant Singh and Others
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 88 : (2003) 134 PLR 707 : (2003) 4 RCR(Civil) 84
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5
High Courts03 Apr 2003Dismissed
The Municipal Committee Vs The Ambala Bus Syndicate (P) Ltd.
Punjab And Haryana At Chandigarh · (2003) 135 PLR 423 : (2003) 4 RCR(Civil) 392
Civil Procedure Code, 1908 (CPC) — Section 9Punjab Municipal Act, 1911 — Section 84, 86
High Courts03 Apr 2003Dismissed
Commissioner of Income Tax Vs Smt. Badhurani Deepinder Kaur and Others
Punjab And Haryana At Chandigarh · (2003) 184 CTR 359 : (2003) 262 ITR 403
High Courts03 Apr 2003Dismissed
Yash Pal Dalal Vs Governing Body of Jat Education Society (Regd.)
Punjab And Haryana At Chandigarh · (2004) 1 LLJ 1006 : (2003) 135 PLR 228 : (2003) 3 RCR(Civil) 71
Constitution of India, 1950 — Article 12
High Courts03 Apr 2003Dismissed
Haryana Power Generation Corporation Ltd. Vs P.O., Industrial Tribunal-cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (2004) 1 LLJ 501
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts02 Apr 2003Allowed
Mahesh Chand Vs Amar Nath
Punjab And Haryana At Chandigarh · (2004) 136 PLR 788 : (2004) 1 RCR(Rent) 468
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 4
High Courts02 Apr 2003Dismissed
Narinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 136 PLR 280
Penal Code, 1860 (IPC) — Section 420, 465, 467, 471
High Courts02 Apr 2003Dismissed
Municipal Corporation, Amritsar Vs Kuldip Singh
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 308 : (2003) 3 RCR(Criminal) 648
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 406, 409
High Courts02 Apr 2003Dismissed
Bal Krishan Vs Bara Pind Khalsa Co-op. Agricultural Service Society and Another
Punjab And Haryana At Chandigarh · (2003) 134 PLR 806
Industrial Disputes Act, 1947 — Section 10, 11
High Courts02 Apr 2003
Baikunth Sagar Vs Sarav Mangla Sharma
Punjab And Haryana At Chandigarh · (2004) 1 FJCC 247 : (2004) 1 LJR 519 : (2004) 1 Marr.LJ 705 : (2003) 4 RCR(Civil) 124
High Courts02 Apr 2003
Jeet Kumari Vs Girdhari Lal
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 239 : (2003) 135 PLR 605 : (2003) 3 RCR(Civil) 391 : (2003) 2 RCR(Rent) 124
Contract Act, 1872 — Section 202East Punjab Urban Rent Restriction Act, 1949 — Section 13, 2Transfer of Property Act, 1882 — Section 53A, 54
High Courts01 Apr 2003Allowed
Pushpatti Nath (Deceased) Vs Ravi Parkash Gaur and Others
Punjab And Haryana At Chandigarh · AIR 2003 P&H 372 : (2003) 135 PLR 419 : (2003) 3 RCR(Civil) 731
Limitation Act, 1963 — Article 65Succession Act, 1925 — Section 63
High Courts01 Apr 2003Dismissed
Income Tax Officer Vs Janta Trading Co. and Another
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 239 : (2003) 184 CTR 174 : (2003) 263 ITR 24 : (2003) 3 RCR(Civil) 391 : (2003) 3 RCR(Criminal) 585 : (2003) 2 RCR(Rent) 124
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 133A, 276C, 277Penal Code, 1860 (IPC) — Section 465, 467, 471
High Courts01 Apr 2003
Patranga Vs Rattan Singh
Punjab And Haryana At Chandigarh · (2003) 3 LJR 220 : (2003) 2 LLR 561 : (2003) 3 RCR(Civil) 231
High Courts01 Apr 2003Allowed
Rajpal Singh and Others Vs Nasib Singh
Punjab And Haryana At Chandigarh · (2003) 135 PLR 556 : (2003) 3 RCR(Civil) 565
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23A
High Courts01 Apr 2003Allowed
The Guru Jambeshwar Surphur Gur and Khandasri Production Co-operative Industrial Society Ltd. Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2004) 137 PLR 248(2)
Stamp Act, 1899 — Section 33