High Courts21 Apr 2003
Anand Vs Jai Parkash alias Badal
Punjab And Haryana At Chandigarh · (2004) 1 LJR 74 : (2003) 4 RCR(Civil) 133
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2003
1,755 judgments · page 57 of 88
High Courts21 Apr 2003Dismissed
Pritam Kaur Vs Chanan Singh and Another
Punjab And Haryana At Chandigarh · AIR 2003 P&H 368 : (2003) 3 CivCC 494 : (2003) 135 PLR 374 : (2003) 3 RCR(Civil) 229
Evidence Act, 1872 — Section 13
High Courts21 Apr 2003Dismissed
Vijay Industries Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 407
Constitution of India, 1950 — Article 226, 227Haryana Urban Development Authority Act, 1977 — Section 17(3)
High Courts21 Apr 2003Allowed
Lajpat Rai Vs Satbir Singh and Others
Punjab And Haryana At Chandigarh · (2004) 1 ACC 150 : (2003) 135 PLR 483
Motor Vehicles Act, 1988 — Section 166
High Courts21 Apr 2003Dismissed
Avtar Singh @ Bachan Kaur Vs Gurbachan Kaur alias and Others
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 226 : (2003) 135 PLR 612 : (2003) 3 RCR(Civil) 510
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts19 Apr 2003Dismissed
Lakhwinder Singh Vs Miss Paramjit Kaur
Punjab And Haryana At Chandigarh · AIR 2004 P&H 6 : (2003) 135 PLR 837
Contract Act, 1872 — Section 10, 11, 2Transfer of Property Act, 1882 — Section 5, 7
High Courts13 Apr 2003Dismissed
Oriental Insurance Company Limited Vs Smt. Sumitra Devi and Others
Punjab And Haryana At Chandigarh · (2004) ACJ 991 : (2003) 135 PLR 696
Motor Vehicles Act, 1988 — Section 149(2), 2(22), 2(29), 2(35)
High Courts10 Apr 2003Allowed
Smt. Sardari and Others Vs Sushil Kumar and Others
Punjab And Haryana At Chandigarh · (2004) 3 ACC 196 : (2004) ACJ 1565 : (2004) 136 PLR 281(2) : (2004) 2 RCR(Civil) 183
Motor Vehicles Act, 1988 — Section 166
High Courts10 Apr 2003Dismissed
Commissioner of Central Excise Vs Chemvin Industries
Punjab And Haryana At Chandigarh · (2003) 162 ELT 118
Central Excise Rules, 1944 — Rule 57G
High Courts10 Apr 2003Dismissed
Mahabir Industries Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 138 STC 493
Haryana General Sales Tax Rules, 1975 — Rule 28A, 28A(1), 28A(2), 28A(4), 28A(5)
High Courts10 Apr 2003Dismissed
Tej Pal Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 405 : (2003) 3 RCR(Civil) 130
Constitution of India, 1950 — Article 226, 227
High Courts10 Apr 2003
Narata (Dead) through LRs. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 3 LJR 316 : (2003) 2 PLJ 590 : (2003) 3 RCR(Civil) 223
High Courts10 Apr 2003Dismissed
Subedar Amar Singh Vs Avtar Singh and Another
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 419 : (2003) 135 PLR 315 : (2003) 3 RCR(Civil) 580
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20
High Courts10 Apr 2003
Parshotam Dass Vs State of Haryana
Punjab And Haryana At Chandigarh · AIR 2003 P&H 301 : (2003) 2 ILR (P&H) 353 : (2003) 134 PLR 816
Civil Procedure Code, 1908 (CPC) — Section 100AConstitution of India, 1950 — Article 226, 227
High Courts10 Apr 2003Dismissed
Bachna and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 208 : (2004) 1 RCR(Civil) 82
Constitution of India, 1950 — Article 226Punjab Village Common Lands (Regulation) Act, 1961 — Section 2, 7(2)
High Courts10 Apr 2003Dismissed
Saudarshan Kumar Vs Raj Rani
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 564 : (2003) 3 RCR(Civil) 234
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts10 Apr 2003Dismissed
Dr. P. Verma and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 2003 P&H 252 : (2003) 135 PLR 288 : (2003) 3 RCR(Civil) 238
Haryana Municipal Act, 1973 — Section 70, 74, 75, 75(1)
High Courts09 Apr 2003Dismissed
Prem Chand Bichhal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 2 ILR (P&H) 457
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 409Punjab Civil Services (Punishment and Appeal) Rules, 1952 — Rule 7
High Courts09 Apr 2003Allowed
Kesar Bai (deceased by L.R.) and Others Vs Ran Singh
Punjab And Haryana At Chandigarh · AIR 2003 P&H 289 : (2003) 3 CivCC 115 : (2003) 3 RCR(Civil) 94
Succession Act, 1925 — Section 63
High Courts09 Apr 2003Dismissed
Dial Chand Vs Anant Ram
Punjab And Haryana At Chandigarh · (2004) 136 PLR 16
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A