High Courts24 Apr 2003Allowed
Mohinder Singh Gill Vs Punjabi University
Punjab And Haryana At Chandigarh · (2003) 134 PLR 439
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2003
1,755 judgments · page 55 of 88
High Courts24 Apr 2003Dismissed
Dharam Vir Singh and Others Vs Roop Ram and Others
Punjab And Haryana At Chandigarh · (2004) 2 CivCC 341 : (2003) 135 PLR 44 : (2004) 1 RCR(Civil) 797
High Courts24 Apr 2003
Hardev Kaur and others Vs Ajit Singh and others
Punjab And Haryana At Chandigarh · (2004) 1 CurLJ 230 : (2004) 1 LJR 217 : (2003) 3 RCR(Civil) 745
High Courts24 Apr 2003
Bhateri Vs Sardar Jagdeep Singh
Punjab And Haryana At Chandigarh · (2003) 4 RCR(Civil) 355
High Courts24 Apr 2003
Rukshana Vs Mohd.Salim @ Seema
Punjab And Haryana At Chandigarh · (2003) 3 RCR(Criminal) 518
High Courts24 Apr 2003Dismissed
Manjit Singh and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 802 : (2003) 3 RCR(Civil) 226
Civil Procedure Code, 1908 (CPC) — Section 11Haryana Public Premises and Land (Eviction and Rent Recovery) Act, 1972 — Section 5
High Courts24 Apr 2003Dismissed
Abdul Latif Vs Central Bureau of Investigation
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 234 : (2003) 3 RCR(Criminal) 512
Anti-Hijacking Act, 1982 — Section 4, 5Arms Act, 1959 — Section 25, 27Constitution of India, 1950 — Article 226
High Courts24 Apr 2003Dismissed
Harbans Lal Raj Rishi Vs Lachhman Dass Rajesh Kumar
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 128 : (2003) 135 PLR 77 : (2003) 3 RCR(Civil) 510
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts23 Apr 2003
Virender Kumar @ Virender Singh Vs Santro Devi
Punjab And Haryana At Chandigarh · (2003) 2 CurLJ 437 : (2003) 3 LJR 66 : (2004) 2 Marr.LJ 474 : (2003) 3 RCR(Civil) 562
High Courts23 Apr 2003Dismissed
Malhotra Handlooms and Another Vs Hari Om Yarns (P) Ltd.
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 300 : (2003) 3 RCR(Criminal) 468
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts23 Apr 2003Dismissed
Satish Chand Sharma Vs Neeru
Punjab And Haryana At Chandigarh · (2004) 137 PLR 523 : (2004) 1 RCR(Civil) 829
Hindu Marriage Act, 1955 — Section 13
High Courts23 Apr 2003Allowed
Sunder Lal Vs Sita Bali and Another
Punjab And Haryana At Chandigarh · AIR 2003 P&H 277 : (2003) 3 RCR(Civil) 243
Easements Act, 1882 — Section 60
High Courts23 Apr 2003Dismissed
Suresh Kumar Vs Sunita
Punjab And Haryana At Chandigarh · (2004) 1 CivCC 485 : (2004) 1 DMC 766 : (2004) 136 PLR 344 : (2003) 4 RCR(Civil) 131
Hindu Marriage Act, 1955 — Section 13(1)
High Courts23 Apr 2003
Harmanjit Singh Vs Financial Commissioner, Cooperation, Punjab
Punjab And Haryana At Chandigarh · (2003) 4 ICC 325 : (2003) 3 LJR 505 : (2003) 3 LLR 674 : (2003) 3 LLR 70 : (2003) 1 PLJ 600 : (2003) 3 RCR(Civil) 240
High Courts23 Apr 2003
Saroj Bhandari Vs Narinder Puri alias Bhandari Baba
Punjab And Haryana At Chandigarh · (2003) 2 CurLJ 463 : (2004) 1 LJR 376 : (2005) 1 Marr.LJ 200 : (2004) 1 Marr.LJ 227 : (2003) 3 RCR(Civil) 740
High Courts23 Apr 2003Dismissed
Om Parkash alias Chitru and Another Vs Balwant Rai and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 360 : (2003) 2 RCR(Rent) 346
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2), 15(6)
High Courts23 Apr 2003Dismissed
Des Raj alias Deso Vs Financial Commissioner, Taxation and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 591 : (2003) 3 RCR(Civil) 493 : (2003) 2 RCR(Rent) 236
Punjab Security of Land Tenures Act, 1953 — Section 9(1)Punjab Tenancy Act, 1887 — Section 82
High Courts23 Apr 2003Dismissed
Radha Rani Vs Har Bhagwan
Punjab And Haryana At Chandigarh · (2005) 1 CivCC 570 : (2004) 3 CivCC 544 : (2003) 135 PLR 487 : (2003) 3 RCR(Civil) 637 : (2005) 1 RCR(Civil) 508
Hindu Marriage Act, 1955 — Section 9
High Courts23 Apr 2003Dismissed
Lakhwinder Singh Vs Hardish Kaur
Punjab And Haryana At Chandigarh · (2004) 136 PLR 256 : (2003) 4 RCR(Civil) 353
Hindu Marriage Act, 1955 — Section 13
High Courts23 Apr 2003Dismissed
Sanjeev Kumar Sood Vs Inderjeet Dhiman
Punjab And Haryana At Chandigarh · (2004) 136 PLR 628 : (2003) 2 RCR(Rent) 6
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)