High Courts28 Apr 2003Dismissed

Om Parkash Vs Gram Panchayat and Others

Punjab And Haryana At Chandigarh · (2003) 135 PLR 693 : (2003) 3 RCR(Civil) 838

Punjab Land Revenue Act, 1887 — Section 35, 36Punjab Village Common Lands (Regulation) Act, 1961 — Section 13
High Courts25 Apr 2003Allowed

Sujan Kaur Vs Chand Singh

Punjab And Haryana At Chandigarh · AIR 2003 P&H 364 : (2003) 3 CivCC 254 : (2004) 1 ILR (P&H) 347 : (2003) 134 PLR 441 : (2003) 3 RCR(Civil) 660