High Courts01 Apr 2003Dismissed
Harnek Singh Vs Tek Singh and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 137 : (2003) 4 RCR(Civil) 130
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2003
1,755 judgments · page 60 of 88
High Courts01 Apr 2003
Dharambir Vs Suraj Bhan
Punjab And Haryana At Chandigarh · (2003) 3 LJR 269 : (2003) 3 LLR 725 : (2003) 3 RCR(Civil) 216
High Courts31 Mar 2003Allowed
Mandeep Gaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 304 : (2003) 3 RCR(Criminal) 522
High Courts31 Mar 2003
Jarnail Singh and Others Vs Saudagar Singh
Punjab And Haryana At Chandigarh · (2003) 135 PLR 55 : (2003) 3 RCR(Civil) 625
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts31 Mar 2003
Sunil Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 2 RCR(Criminal) 395
High Courts31 Mar 2003Dismissed
Nipha Exports (P) Ltd. Vs Employees' State Insurance Corporation
Punjab And Haryana At Chandigarh · (2003) 2 ILR (P&H) 520 : (2003) 3 LLJ 789 : (2003) 3 RCR(Civil) 331
Employees State Insurance (General) Regulations, 1950 — Regulation 31CEmployees State Insurance Act, 1948 — Section 85B
High Courts31 Mar 2003Dismissed
Ram Diya Vs Brij Mohan
Punjab And Haryana At Chandigarh · (2005) 1 CivCC 369 : (2004) 4 RCR(Civil) 491
Evidence Act, 1872 — Section 65
High Courts31 Mar 2003Dismissed
Nanha Ram Vs Election Tribunal-Cum-Civil Judge (Junior Div.)
Punjab And Haryana At Chandigarh · (2004) 138 PLR 186 : (2004) 3 RCR(Civil) 443
Haryana Panchayati Raj Act, 1994 — Section 176
High Courts31 Mar 2003Allowed
Hazari Lal, Sarpanch, Gram Panchayat Vs The Financial Commissioner and Principal Secretary to Government, Haryana Development and Panchayats Department
Punjab And Haryana At Chandigarh · (2003) 135 PLR 596 : (2003) 3 RCR(Civil) 465
Haryana Panchayati Raj Act, 1994 — Section 51(1), 51(5)
High Courts28 Mar 2003Allowed
Hem Raj and Others Vs The Secretary, Home Department and Others
Punjab And Haryana At Chandigarh · (2003) 2 ILR (P&H) 150
Constitution of India, 1950 — Article 12, 14, 19, 21Punjab Co-operative Societies Act, 1961 — Section 26, 27, 50, 51, 57Service and Conduct Rules, 1988 — Rule 4.3
High Courts28 Mar 2003Dismissed
Gram Panchayat Vs Narender Singh and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 469 : (2003) 4 RCR(Civil) 836
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Punjab Village Common Lands (Regulation) Act, 1961 — Section 13A, 7(1)
High Courts28 Mar 2003
Ved Singh Vs Special Secretary to Government of Haryana
Punjab And Haryana At Chandigarh · (2003) 3 LJR 536 : (2003) 1 PLJ 401 : (2003) 3 RCR(Civil) 181
High Courts28 Mar 2003Dismissed
Smt. Gordhani Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 1 : (2003) 3 RCR(Civil) 125
Punjab Land Revenue Act, 1887 — Section 118(3), 13
High Courts28 Mar 2003
Kanta Vs Om Parkash
Punjab And Haryana At Chandigarh · (2004) 1 CurLJ 35 : (2004) 1 LJR 178 : (2003) 4 RCR(Civil) 240
High Courts27 Mar 2003Dismissed
Maniya Devi and Others Vs Karnail Singh and Others
Punjab And Haryana At Chandigarh · (2004) 2 ACC 234 : (2004) 136 PLR 343 : (2003) 4 RCR(Civil) 129
Motor Vehicles Act, 1939 — Section 110
High Courts26 Mar 2003
Munshi Ram Vs Guddi
Punjab And Haryana At Chandigarh · (2004) 1 CurLJ 55 : (2004) 1 LJR 248 : (2003) 3 RCR(Civil) 837
High Courts26 Mar 2003Allowed
Om Parkash Vs Ami Lal and Another
Punjab And Haryana At Chandigarh · (2003) 135 PLR 57 : (2003) 2 RCR(Rent) 15
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 10(1), 11, 15(6), 21, 22
High Courts26 Mar 2003
Kiran Deep Vs Rajesh Kumar
Punjab And Haryana At Chandigarh · (2003) 3 RCR(Criminal) 520
High Courts26 Mar 2003
Ram Niwas Sharma, Advocate Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 2 CCJ 351 : (2003) 3 RCR(Criminal) 166
High Courts26 Mar 2003
Gurdarshan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 3 AICLR 954 : (2003) 2 RCR(Criminal) 822