High Courts21 May 2003Allowed
National Soap Mills Vs Amar Soap Factory Bassi and Another
Punjab And Haryana At Chandigarh · (2003) 135 PLR 49 : (2004) 1 RCR(Civil) 407
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3, 115
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2003
1,755 judgments · page 46 of 88
High Courts21 May 2003Allowed
Teja Singh and Others Vs Nihal Singh Wala Cooperative Agriculture Service Society Ltd. and Another
Punjab And Haryana At Chandigarh · (2003) 135 PLR 95
High Courts21 May 2003
Prem Parkash Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (2003) 3 AICLR 880 : (2003) 2 CCC 221 : (2003) 3 RCR(Criminal) 759
High Courts21 May 2003
Naurata Singh Vs Chandigarh Administration
Punjab And Haryana At Chandigarh · (2003) 2 CCC 234 : (2003) 3 RCR(Criminal) 770
High Courts21 May 2003
Sehjad Vs Munni
Punjab And Haryana At Chandigarh · (2003) 2 FJCC 147 : (2003) 3 RCR(Criminal) 792
High Courts21 May 2003
Sushil and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 3 RCR(Criminal) 654
High Courts21 May 2003
Naranjan Singh Vs Bank of India, Rajpura
Punjab And Haryana At Chandigarh · (2004) 1 ICC 416 : (2003) ISJ 367 : (2004) 2 LJR 156 : (2003) 4 RCR(Civil) 247
High Courts21 May 2003
Sohan Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2003) 3 AICLR 922 : (2003) 3 RCR(Criminal) 847
High Courts21 May 2003
Sukhwinder Singh alias Sukha Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 4 AICLR 792 : (2004) 1 Crimes 134 : (2003) 3 RCR(Criminal) 764
High Courts21 May 2003Dismissed
Baljit Singh Vs Financial Commissioner, Revenue and Others
Punjab And Haryana At Chandigarh · (2004) 2 BC 53 : (2003) 135 PLR 699 : (2003) 3 RCR(Civil) 840
High Courts21 May 2003Dismissed
Jaswant Singh Vs State Bank of India
Punjab And Haryana At Chandigarh · (2004) 136 PLR 347 : (2003) 4 RCR(Civil) 227
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts21 May 2003Dismissed
Mohan Singh and Another Vs Joginder Lal
Punjab And Haryana At Chandigarh · (2004) 137 PLR 727
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts21 May 2003Allowed
Vijay Pal and Another Vs Smt. Kaushalya Devi and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 773 : (2004) 1 RCR(Rent) 473
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 4(1)(2)
High Courts21 May 2003
Jaswinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 453 : (2003) 4 RCR(Criminal) 344
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts21 May 2003Allowed
Diwan Chand Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 343 : (2003) 3 RCR(Criminal) 848
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7
High Courts21 May 2003Allowed
Kirpal Singh Vs Sardha Ram
Punjab And Haryana At Chandigarh · (2004) 1 CivCC 219 : (2003) 2 RCR(Rent) 324
High Courts21 May 2003Allowed
Jagdish Singh Vs Balwant Singh and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 59 : (2003) 2 RCR(Rent) 227
Evidence Act, 1872 — Section 90Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts21 May 2003Allowed
Azad Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 1 DMC 34 : (2003) 3 RCR(Criminal) 850
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 304B, 406, 408, 498A
High Courts20 May 2003Allowed
Shiv Ram (Dead) through L.Rs. Vs Sham Lal and Another
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 446 : (2003) 2 RCR(Rent) 285
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts20 May 2003Dismissed
Rani Sambhi and Others Vs Lt. Col. (Retd.) R.L. Vashisht
Punjab And Haryana At Chandigarh · (2003) 135 PLR 490 : (2003) 3 RCR(Civil) 684
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Transfer of Property Act, 1882 — Section 53A