High Courts27 May 2003Dismissed
Balbir Singh Vs Rahdey Singh
Punjab And Haryana At Chandigarh · (2003) 135 PLR 569 : (2003) 3 RCR(Civil) 588
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2003
1,755 judgments · page 44 of 88
High Courts27 May 2003
Sheru and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 3 RCR(Criminal) 506
High Courts27 May 2003
Rajeev Kumar Vs Sushil Kumar
Punjab And Haryana At Chandigarh · (2004) 1 LJR 573 : (2003) 2 PLJ 586 : (2003) 4 RCR(Civil) 31
High Courts27 May 2003Dismissed
Tota Singh Vs Manjit Singh
Punjab And Haryana At Chandigarh · (2004) 3 BC 113 : (2004) 1 CivCC 312 : (2004) 136 PLR 203(1) : (2003) 4 RCR(Civil) 422
Punjab Debtors Protection Act, 1936 — Section 11B, 2(6)
High Courts26 May 2003Allowed
Shri Vishwa Mitter and Another Vs Sh. Jagdish Parshad Gaind
Punjab And Haryana At Chandigarh · (2003) 135 PLR 193 : (2004) 1 RCR(Civil) 815
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115Constitution of India, 1950 — Article 227
High Courts26 May 2003Dismissed
Satish Kumar and Another Vs Lal Chand
Punjab And Haryana At Chandigarh · (2003) 135 PLR 565 : (2003) 3 RCR(Civil) 582
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts26 May 2003Dismissed
Pishori Lal Bhatia Vs Subhash Chander Narang (Dead) through LRs.
Punjab And Haryana At Chandigarh · (2004) 136 PLR 219 : (2003) 4 RCR(Civil) 425
Civil Procedure Code, 1908 (CPC) — Section 149
High Courts26 May 2003Dismissed
Sainsons Paper Industries Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 136 STC 359
Constitution of India, 1950 — Article 14Haryana General Sales Tax Act, 1973 — Section 13A, 13B, 25AHaryana General Sales Tax Rules, 1975 — Rule 28A, 28A(1)
High Courts24 May 2003Allowed
Bansi Yadav and Another Vs Krishan Kumar and Another
Punjab And Haryana At Chandigarh · (2004) 3 ACC 758 : (2004) 137 PLR 234
Motor Vehicles Act, 1988 — Section 166
High Courts24 May 2003Allowed
Smt. Sumedha Nagpal Vs Gaurav Nagpal
Punjab And Haryana At Chandigarh · (2003) 135 PLR 177 : (2004) 1 RCR(Civil) 405
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4, Order 41 Rule 14Guardians and Wards Act, 1890 — Section 25Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts24 May 2003Dismissed
Dashmesh Rice Mills and Others Vs Govind Ram Anil Kumar
Punjab And Haryana At Chandigarh · (2003) 135 PLR 514 : (2003) 3 RCR(Civil) 734
Civil Procedure Code, 1908 (CPC) — Section 34 , 47
High Courts24 May 2003
Sadhu Singh Vs Bhupinder Singh
Punjab And Haryana At Chandigarh · (2004) 1 FJCC 258 : (2004) 1 LJR 318 : (2003) 4 RCR(Civil) 216
High Courts24 May 2003
Jagir Kaur and Others Vs Majha Transport Company and Others
Punjab And Haryana At Chandigarh · (2004) ACJ 2101 : (2003) 134 PLR 758 : (2003) 3 RCR(Civil) 685
Motor Vehicles Act, 1988 — Section 174
High Courts24 May 2003Allowed
Surinderjit Singh Vs Municipal Corporation and Another
Punjab And Haryana At Chandigarh · (2003) 135 PLR 513 : (2003) 3 RCR(Civil) 715
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts23 May 2003Dismissed
Surinder Kaur Vs Satya Devi and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 628 : (2003) 3 RCR(Civil) 540
Hindu Adoptions and Maintenance Act, 1956 — Section 10, 11, 6, 7, 8
High Courts23 May 2003Allowed
Paras Industries Vs Paras Special Machine Co.
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 540 : (2003) 135 PLR 618 : (2004) 28 PTC 124 : (2003) 3 RCR(Civil) 511
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 10Trade and Merchandise Marks Act, 1958 — Section 111, 46, 56
High Courts23 May 2003Allowed
Hari Iron Trading Co. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2003) 183 CTR 228 : (2003) 263 ITR 437 : (2003) 131 TAXMAN 535
Income Tax Act, 1961 — Section 133A, 263, 263(1)
High Courts23 May 2003Dismissed
Ghisa Ram Vs Surat Singh and Others
Punjab And Haryana At Chandigarh · (2003) 4 CivCC 460 : (2003) 135 PLR 846 : (2003) 4 RCR(Civil) 23
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Transfer of Property Act, 1882 — Section 42
High Courts23 May 2003
N.P.Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 4 RCR(Criminal) 899
High Courts23 May 2003
Guru Arjun Iron and Steel Rolling Mills Vs C.C.E.
Punjab And Haryana At Chandigarh · (2003) 111 ECR 307 : (2003) 157 ELT 508
Central Excises and Salt Act, 1944 — Section 35FConstitution of India, 1950 — Article 226