High Courts23 May 2003
State of Haryana Vs Radha Charan
Punjab And Haryana At Chandigarh · (2003) 3 RCR(Criminal) 645
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2003
1,755 judgments · page 45 of 88
High Courts23 May 2003
Ram Dhari Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 2 RCR(Criminal) 123
High Courts23 May 2003Dismissed
Sukhwinder Singh Vs Ravinder Singh and Others
Punjab And Haryana At Chandigarh · AIR 2003 P&H 324 : (2003) 3 CivCC 204 : (2003) 134 PLR 697 : (2003) 3 RCR(Civil) 713
High Courts22 May 2003Dismissed
Prem Kumari Rekheja and Others Vs R.K. Dadeja and Others
Punjab And Haryana At Chandigarh · (2004) 2 ACC 16 : (2004) ACJ 1285 : (2004) 136 PLR 849
Motor Vehicles Act, 1939 — Section 110
High Courts22 May 2003Dismissed
Pawan Kumar Vs Harmail Singh and Others
Punjab And Haryana At Chandigarh · (2004) 2 ACC 399 : (2004) ACJ 1619 : (2004) 136 PLR 648 : (2003) 4 RCR(Civil) 351
Motor Vehicles Act, 1988 — Section 166
High Courts22 May 2003Dismissed
Dashmesh Bhatta Company Vs Vijinder Singh
Punjab And Haryana At Chandigarh · AIR 2003 P&H 355 : (2003) 135 PLR 508 : (2003) 3 RCR(Civil) 703
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts22 May 2003Dismissed
Deepak Carrier Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 136 STC 612
Haryana General Sales Tax Act, 1973 — Section 39Punjab General Sales Tax Act, 1948 — Section 20
High Courts22 May 2003
Inder Singh and others Vs Dharma and others
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 363 : (2003) 4 RCR(Civil) 246
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32
High Courts22 May 2003Allowed
Sohana Woolen Mills Pvt. Ltd. Vs Commissioner of C. Ex.
Punjab And Haryana At Chandigarh · (2004) 116 ECR 138 : (2004) 170 ELT 526
Central Excises and Salt Act, 1944 — Section 35FConstitution of India, 1950 — Article 226
High Courts22 May 2003Allowed
Kewal Krishan (Landlord) Vs Kulwant Rai and Others
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 376 : (2003) 135 PLR 217 : (2003) 2 RCR(Rent) 320
East Punjab Urban Rent Restriction Act, 1949 — Section 2
High Courts22 May 2003Allowed
Bhupinder Singh Vs Manpreet Singh
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 323 : (2004) 136 PLR 621 : (2003) 2 RCR(Rent) 21
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts22 May 2003Allowed
Nafe Singh Vs Devender Kumar
Punjab And Haryana At Chandigarh · (2003) 9 CriminalCC 588 : (2004) 1 RCR(Criminal) 987
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts21 May 2003
Ram Kishan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 9 CriminalCC 711 : (2003) 4 RCR(Criminal) 507
Penal Code, 1860 (IPC) — Section 409
High Courts21 May 2003Dismissed
Nanak Singh (dead) through L.Rs. Vs Darshan Kumar
Punjab And Haryana At Chandigarh · (2004) 1 CivCC 111 : (2003) 2 RCR(Rent) 328
East Punjab Urban Rent Restriction Act, 1949 — Section 12
High Courts21 May 2003Allowed
M/s. Montari Industries Ltd. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 554 : (2003) 3 RCR(Criminal) 783
Insecticides Act, 1968 — Section 24, 24(4)
High Courts21 May 2003Dismissed
Smt. Lajwanti and Others Vs Amar Nath
Punjab And Haryana At Chandigarh · (2004) 137 PLR 728 : (2005) 2 RCR(Rent) 122
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)
High Courts21 May 2003Dismissed
Chander Kanta and Others Vs Ram Chander and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 795 : (2004) 1 RCR(Rent) 465
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)
High Courts21 May 2003Allowed
Smt. Anita Vs Har Bhagwan
Punjab And Haryana At Chandigarh · (2004) 136 PLR 643 : (2003) 4 RCR(Civil) 326
Hindu Marriage Act, 1955 — Section 13(1)
High Courts21 May 2003Allowed
Walaiti Ram and Another Vs Harbans Lal (Died) through his Lrs.
Punjab And Haryana At Chandigarh · (2003) 135 PLR 323 : (2003) 2 RCR(Rent) 188
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts21 May 2003Dismissed
Mohan Lal Vs Piare Lal and Others
Punjab And Haryana At Chandigarh · (2004) 2 CivCC 440 : (2004) 137 PLR 246 : (2004) 2 RCR(Rent) 258
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13