High Courts06 Aug 2003
Dinesh Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 497 : (2004) 1 Cri.CC 750 : (2003) 4 RCR(Criminal) 771
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2003
1,755 judgments · page 32 of 88
High Courts06 Aug 2003
Karam Chand and Another Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2004) 136 PLR 201 : (2003) 4 RCR(Criminal) 622
Essential Commodities Act, 1955 — Section 7
High Courts06 Aug 2003
Hazara Singh Vs Collector
Punjab And Haryana At Chandigarh · (2004) 136 PLR 454 : (2003) 4 RCR(Civil) 807 : (2004) 4 RCR(Criminal) 49
Land Acquisition Act, 1894 — Section 18, 30(2)
High Courts06 Aug 2003Dismissed
Punjab State and Others Vs Bachan Singh and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 560 : (2003) 4 RCR(Civil) 656
Land Acquisition Act, 1894 — Section 18, 4
High Courts06 Aug 2003Dismissed
Punjab State and Others Vs Mangat Ram
Punjab And Haryana At Chandigarh · (2004) 136 PLR 608 : (2003) 4 RCR(Civil) 654
Land Acquisition Act, 1894 — Section 18, 4
High Courts06 Aug 2003
Hardayal Singh Vs ITO
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Criminal) 952 : (2004) 136 TAXMAN 187
Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 401, 482Income Tax Act, 1961 — Section 143, 148, 271, 277, 278
High Courts06 Aug 2003
Life Insurance Corporation of India Vs Narinder Kaur Batra and Others
Punjab And Haryana At Chandigarh · (2005) 1 ACC 420 : (2003) 4 RCR(Civil) 653
High Courts06 Aug 2003
Union of India Vs Amar Singh
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 604
High Courts05 Aug 2003Allowed
Smt. Gurdev Kumar Vs Smt. Gurdial Kaur alias Jaswant Kaur and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 164 : (2003) 4 RCR(Civil) 533
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, 115Constitution of India, 1950 — Article 227
High Courts05 Aug 2003Allowed
Central Board of Film Certification and Others Vs Dr. Dev Singh and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 17 : (2004) 1 CivCC 279 : (2004) 136 PLR 209(1) : (2003) 4 RCR(Civil) 406
Limitation Act, 1963 — Section 5
High Courts05 Aug 2003
Krishan Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Criminal) 746
High Courts05 Aug 2003Allowed
Rajbir Singh Vs Commissioner and Secretary to Government of Haryana
Punjab And Haryana At Chandigarh · (2004) 2 ILR (P&H) 175 : (2004) 137 PLR 140 : (2004) 4 RCR(Civil) 497
Haryana Panchayati Raj Act, 1994 — Section 51(1)
High Courts05 Aug 2003Dismissed
N.K. Garg Vs U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 550 : (2003) 4 RCR(Criminal) 340
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 219(1), 439Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts04 Aug 2003Dismissed
Darshan Kumar Sharma Vs Vimal Bansal and Another
Punjab And Haryana At Chandigarh · AIR 2004 P&H 129 : (2003) 135 PLR 887 : (2003) 4 RCR(Civil) 171
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts01 Aug 2003Allowed
Mahender Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 383 : (2004) 1 RCR(Criminal) 17
Penal Code, 1860 (IPC) — Section 376
High Courts01 Aug 2003Dismissed
Commissioner of Central Excise Vs R.H. Industries
Punjab And Haryana At Chandigarh · (2006) 194 ELT 275
Central Excise Rules, 1944 — Rule 57A, 57G(2)Central Excises and Salt Act, 1944 — Section 35H(1)
High Courts01 Aug 2003
Gram Panchayat, Bhagrana Vs Punjab State Electricity Board
Punjab And Haryana At Chandigarh · (2003) 4 RCR(Civil) 217
High Courts31 Jul 2003
Balbir Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 470 : (2003) 4 RCR(Criminal) 145
Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts31 Jul 2003Dismissed
Prem Properties (P) Ltd. Vs Randhir Singh and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 395 : (2003) 4 RCR(Civil) 665
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 1, Order 38 Rule 2
High Courts30 Jul 2003
State of Haryana Vs Rajinder Kumar
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 328