High Courts13 Aug 2003
Krishan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 1 CCJ 15 : (2004) 1 RCR(Criminal) 723
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2003
1,755 judgments · page 30 of 88
High Courts13 Aug 2003Dismissed
Mathra Dass Vs Sarup Chand and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 682 : (2004) 1 RCR(Rent) 205
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2)(1), 15(5)
High Courts13 Aug 2003Dismissed
Punjab State Vs Lala Shiv Dayal and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 270 : (2004) 1 RCR(Civil) 491
Government Grants Act, 1895 — Section 2Registration Act, 1908 — Section 17(2)Transfer of Property Act, 1882 — Section 54
High Courts13 Aug 2003Allowed
Municipal Committee Vs Moti Ram and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 891 : (2004) 1 RCR(Civil) 523
Haryana Municipal Act, 1973 — Section 181, 61, 61(1)
High Courts13 Aug 2003
Mehnga Singh and Others Vs Gurdial Singh and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 93 : (2004) 1 CivCC 525 : (2004) 1 RCR(Civil) 338
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5, 100, 11Evidence Act, 1872 — Section 114, 78(6)Limitation Act, 1963 — Section 30
High Courts13 Aug 2003Allowed
Jaipal and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 652
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 306, 34, 341, 436
High Courts13 Aug 2003Allowed
Jarnail Singh and Others Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2004) 137 PLR 79 : (2004) 1 RCR(Civil) 699
Land Acquisition Act, 1894 — Section 18
High Courts13 Aug 2003Allowed
State of Haryana Vs Dharam Singh and Others
Punjab And Haryana At Chandigarh · (2006) 143 STC 581
Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 133 , 134, 135, 136, 137Haryana General Sales Tax Act, 1973 — Section 19, 20, 21, 23, 23(1)
High Courts13 Aug 2003Dismissed
Jaipal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 682 : (2003) 4 RCR(Criminal) 429 : (2003) 4 RCR(Criminal) 419
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 306, 34, 341, 436
High Courts12 Aug 2003Dismissed
The New India Assurance Co. Ltd. Vs Smt. Rekha Devi and Others
Punjab And Haryana At Chandigarh · (2004) 1 ACC 425 : (2004) ACJ 1704 : (2004) 136 PLR 32
Motor Vehicles Act, 1988 — Section 149(2)
High Courts12 Aug 2003Allowed
The New Superstar Cooperative Group Housing Society Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 736 : (2004) 1 RCR(Civil) 419
High Courts12 Aug 2003Dismissed
Surjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 1 ILR (P&H) 128
Constitution of India, 1950 — Article 311, 311(2)Punjab Police Rules, 1934 — Rule 12.21, 16.24, 19.1, 19.5
High Courts12 Aug 2003Allowed
Punjab State Warehousing Corporation Vs Chaman Lal
Punjab And Haryana At Chandigarh · (2004) 136 PLR 262 : (2003) 4 RCR(Civil) 376
Constitution of India, 1950 — Article 227
High Courts12 Aug 2003Allowed
Satpal Chaudhary Vs Kuldip Mahajan and Another
Punjab And Haryana At Chandigarh · (2004) 1 BC 350 : (2004) 1 CivCC 140 : (2003) 4 RCR(Criminal) 341
Criminal Procedure Code, 1973 (CrPC) — Section 427Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts11 Aug 2003Dismissed
Commissioner of Income Tax Vs Ruhi Construction Co. (P.) Ltd.
Punjab And Haryana At Chandigarh · (2004) 267 ITR 455 : (2004) 139 TAXMAN 298
Income Tax Act, 1961 — Section 269C, 269D(1), 269F(6)
High Courts11 Aug 2003Dismissed
Balwant Singh Vs Khushal Singh and Another
Punjab And Haryana At Chandigarh · AIR 2004 P&H 63 : (2003) 135 PLR 439 : (2003) 3 RCR(Civil) 496 : (2004) 1 RCR(Civil) 806
Limitation Act, 1963 — Article 58Specific Relief Act, 1963 — Section 34
High Courts11 Aug 2003
Dr. Bhupesh Mangla Vs Dr. Ravi Chander Mangla and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 386 : (2003) 4 RCR(Civil) 657
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts09 Aug 2003Dismissed
Sukhwinder Kaur Vs Kulwinder Singh and Another
Punjab And Haryana At Chandigarh · (2004) 136 PLR 93 : (2003) 4 RCR(Criminal) 767
Criminal Procedure Code, 1973 (CrPC) — Section 202
High Courts08 Aug 2003Dismissed
Fateh Singh and Others Vs Lakhbir Singh and Others
Punjab And Haryana At Chandigarh · (2004) 2 CivCC 57 : (2004) 136 PLR 881 : (2004) 1 RCR(Civil) 382
High Courts08 Aug 2003Allowed
Ajmer Singh and Others Vs Nishi Kumar and Another
Punjab And Haryana At Chandigarh · AIR 2004 P&H 85 : (2004) 1 CivCC 30 : (2003) 135 PLR 728 : (2004) 1 RCR(Civil) 270
Transfer of Property Act, 1882 — Section 53, 54