High Courts30 Jul 2003Allowed
Parkash Kaur and Others Vs Gurmukh Singh and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 547 : (2003) 4 RCR(Civil) 857
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2003
1,755 judgments · page 33 of 88
High Courts30 Jul 2003Partly Allowed
Lal Dass Vs Raghbir Dass and Another
Punjab And Haryana At Chandigarh · AIR 2004 P&H 41 : (2003) 3 CivCC 578 : (2004) 136 PLR 221 : (2003) 4 RCR(Civil) 415
High Courts30 Jul 2003Dismissed
Durga Devi Vs Darshan Singh and Others
Punjab And Haryana At Chandigarh · (2004) 1 CivCC 149 : (2004) 136 PLR 571 : (2003) 4 RCR(Civil) 631
High Courts30 Jul 2003Dismissed
Deep Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 136 PLR 569 : (2003) 4 RCR(Civil) 629
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 36
High Courts30 Jul 2003Allowed
Fakkar Singh alias Jaila Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 641
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307
High Courts30 Jul 2003Allowed
Chalti Devi and Others Vs Rajinder Kumar and Another
Punjab And Haryana At Chandigarh · (2003) 135 PLR 463 : (2003) 4 RCR(Civil) 527
Evidence Act, 1872 — Section 111
High Courts30 Jul 2003
Kurey Ram and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 2 DMC 26 : (2003) 4 RCR(Criminal) 509
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 307, 498A
High Courts30 Jul 2003Dismissed
Ram Dhan Sikka Vs The Liquidator, Gurgaon Cycle Cooperative Industrial Society Ltd.
Punjab And Haryana At Chandigarh · (2004) 136 PLR 887 : (2004) 1 RCR(Civil) 490
High Courts30 Jul 2003
Surjeet and others Vs Ram Sarup and others
Punjab And Haryana At Chandigarh · (2004) 2 LJR 300 : (2004) 2 RCR(Civil) 618
High Courts30 Jul 2003
State of Haryana Vs Subhash Chand
Punjab And Haryana At Chandigarh · (2004) 1 CCC 40 : (1997) 4 Crimes 308 : (2004) 1 RCR(Criminal) 764
High Courts30 Jul 2003
State of Punjab Vs Krishan Kumar Bhandari
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 54 : (2003) 2 CCC 352 : (2004) 1 Cri.CC 70 : (2003) 4 RCR(Criminal) 423
High Courts30 Jul 2003
State of Haryana Vs Chaju Ram
Punjab And Haryana At Chandigarh · (2004) 1 CCC 10 : (2004) 1 RCR(Criminal) 770
High Courts30 Jul 2003
Sanjay Kumar and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 4 AICLR 237 : (2004) 1 CCJ 364 : (2004) 1 RCR(Criminal) 898
High Courts30 Jul 2003Allowed
M.K. Watts Vs Smt. Usha Sharma
Punjab And Haryana At Chandigarh · AIR 2004 P&H 295 : (2003) 3 BC 559 : (2003) 135 PLR 222 : (2003) 4 RCR(Civil) 233
High Courts30 Jul 2003
Municipal Committee Vs Nohar Chand and Another
Punjab And Haryana At Chandigarh · (2003) 135 PLR 437 : (2003) 4 RCR(Civil) 334
Punjab Municipal Act, 1911 — Section 84, 86
High Courts30 Jul 2003Dismissed
Rattan Singh Vs Sita Ram and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 389 : (2003) 4 RCR(Civil) 662
Transfer of Property Act, 1882 — Section 53A
High Courts30 Jul 2003Dismissed
Kishan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 496 : (2003) 4 RCR(Criminal) 134
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 354, 376, 51, 511
High Courts30 Jul 2003Allowed
Gurcharan Singh Vs Des Raj and Others
Punjab And Haryana At Chandigarh · (2005) 1 BC 512 : (2004) 136 PLR 212 : (2005) 1 RCR(Civil) 364
Civil Procedure Code, 1908 (CPC) — Section 35B
High Courts30 Jul 2003
State of Haryana Vs Hazara Singh and others
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 444
High Courts29 Jul 2003Dismissed
Jagjit Singh Bains Vs Brij Mohan Sharma
Punjab And Haryana At Chandigarh · (2003) 07 P&H CK 0176
East Punjab Urban Rent Restriction Act, 1949 — Section 13