High Courts12 Jan 2001
Punjab State Electricity Board Vs Municipal Committee, Hoshiarpur
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Civil) 260
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2001
1,880 judgments · page 91 of 94
High Courts12 Jan 2001
Apex Chemicals Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Criminal) 177
Criminal Procedure Code, 1973 (CrPC) — Section 133, 139
High Courts12 Jan 2001
Gopal Krishan Saini Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 01 P&H CK 0156
Business of the Government of Punjab, 1980 — Rule 11, 12, 4, 5, 7Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226, 227, 317, 317(1), 317(2)
High Courts12 Jan 2001
Mam Chand Bhardwaj Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 01 P&H CK 0150
Constitution of India, 1950 — Article 226, 227
High Courts12 Jan 2001
Harjit Singh Vs State
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Criminal) 560
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts12 Jan 2001
Narata Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 01 P&H CK 0080
Prevention of Food Adulteration Act, 1954 — Section 16(1), 7
High Courts12 Jan 2001
Lal Chand Ex. No. 95949 Vs Union of India
Punjab And Haryana At Chandigarh · (2001) 01 P&H CK 0064
Constitution of India, 1950 — Article 14, 16, 226, 227Pension Regulations for Army, 1961 — Regulation 168, 198
High Courts12 Jan 2001
Gram Panchayat Vs The Director, Consolidated of Holdings, Punjab, Jalandhar
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 664
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42Punjab Village Common Lands (Regulation) Act, 1961 — Section 11, 13, 2
High Courts11 Jan 2001Dismissed
Kali Ram Vs Dal Singh
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 775
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts11 Jan 2001
Manharan Singh Gill Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 01 P&H CK 0199
Constitution of India, 1950 — Article 226, 227
High Courts11 Jan 2001
Pooja Aggarwal Vs Haryana State
Punjab And Haryana At Chandigarh · AIR 2001 P&H 171 : (2001) 2 RCR(Civil) 438
Constitution of India, 1950 — Article 226
High Courts11 Jan 2001
Reshma Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 758
Motor Vehicles Act, 1988 — Section 166
High Courts11 Jan 2001
Karnail Singh Vs Sukhjeet Kaur
Punjab And Haryana At Chandigarh · (2001) 3 CivCC 261 : (2002) 1 DMC 121 : (2001) 1 RCR(Civil) 739
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20Hindu Marriage Act, 1955 — Section 13
High Courts11 Jan 2001
Mohan Singh C.O. (Retd.) Vs The Secretary to Government of India, Ministry of Civil Aviation Deptt.
Punjab And Haryana At Chandigarh · (2001) 01 P&H CK 0154
High Courts11 Jan 2001
Ch. Charan Singh, Haryana Agriculture University, Hissar Vs The Presiding Officer, Industrial Tribunal-cum-Labour Court
Punjab And Haryana At Chandigarh · (2001) 01 P&H CK 0147
Industrial Disputes Act, 1947 — Section 25F
High Courts11 Jan 2001
State of Haryana Vs Ram Partap and Kulwant Kaur
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Criminal) 767
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 34, 354, 376
High Courts11 Jan 2001Dismissed
Kewal Singh Vs Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 295
Constitution of India, 1950 — Article 226Punjab Security of Land Tenures Act, 1953 — Section 14A, 8
High Courts11 Jan 2001
Karnail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 592
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120
High Courts11 Jan 2001
Harjinder Kaur Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Civil) 38
Motor Vehicles Act, 1988 — Section 166
High Courts11 Jan 2001Dismissed
M.S. Bhinder and others Vs Union of India
Punjab And Haryana At Chandigarh · (2001) 01 P&H CK 0029