High Courts16 Jan 2001Allowed
Smt. Neerja Gupta Vs Dr. Rajesh Gupta
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 112
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 13, 21
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2001
1,880 judgments · page 90 of 94
High Courts16 Jan 2001
Hari Chand Vs Union of India
Punjab And Haryana At Chandigarh · (2001) 01 P&H CK 0009
Constitution of India, 1950 — Article 226, 227
High Courts16 Jan 2001Dismissed
Devinder Pal Singh Vs Sardara Singh
Punjab And Haryana At Chandigarh · (2001) 2 CriminalCC 531 : (2002) 1 RCR(Criminal) 773
Penal Code, 1860 (IPC) — Section 109, 120B
High Courts15 Jan 2001Allowed
Joginder Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 735
Punjab Panchayati Raj Act, 1994 — Section 24
High Courts15 Jan 2001Dismissed
Gram Panchayat Dera Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2001) 01 P&H CK 0206
Haryana Panchayati Raj Act, 1994 — Section 47
High Courts15 Jan 2001Allowed
M/s. Hans Raj Mahajan and Sons (P) Ltd. Vs Presiding Officer, Labour Court, Jalandhar
Punjab And Haryana At Chandigarh · (2001) 2 LLJ 1503
Industrial Disputes Act, 1947 — Section 17
High Courts15 Jan 2001
Ex-Sep. Satminder Singh Vs Union of India
Punjab And Haryana At Chandigarh · (2001) 01 P&H CK 0195
Constitution of India, 1950 — Article 226, 227
High Courts15 Jan 2001
Smt. Ramesh Kumari Vs Krishan Kumar
Punjab And Haryana At Chandigarh · (2002) 1 ACC 26 : (2002) ACJ 26 : (2001) 2 RCR(Civil) 231
Motor Vehicles Act, 1988 — Section 166
High Courts15 Jan 2001
Kashmir @ Motu Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2001) 2 AICLR 520 : (2001) 1 RCR(Criminal) 616
High Courts15 Jan 2001Allowed
Rustom Vs Ramzan and Others
Punjab And Haryana At Chandigarh · (2002) 1 CivCC 470 : (2002) 1 RCR(Civil) 359
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Limitation Act, 1963 — Article 65
High Courts15 Jan 2001
Harbans Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Criminal) 333
Prevention of Food Adulteration Act, 1954 — Section 16(1)
High Courts15 Jan 2001
Prem Chand Vs Financial Commissioner (Appeals) Haryana and Others
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Civil) 107
Punjab Land Revenue Act, 1887 — Section 13, 14
High Courts15 Jan 2001
Sukhwinder Singh Parmar Vs Satnam Singh Minhas
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 437
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts15 Jan 2001
Municipal Committee, Dharamkot Vs Harinder Singh
Punjab And Haryana At Chandigarh · (2001) 01 P&H CK 0054
Constitution of India, 1950 — Article 226
High Courts15 Jan 2001
Baljinder Kaur Vs Union of India
Punjab And Haryana At Chandigarh · (2001) 01 P&H CK 0041
Constitution of India, 1950 — Article 226, 227
High Courts14 Jan 2001Dismissed
Avinash Chander and Another Vs Hazura Singh and Others
Punjab And Haryana At Chandigarh · (2003) 1 CivCC 439 : (2002) 4 RCR(Civil) 766
Limitation Act, 1908 — Article 182Transfer of Property Act, 1882 — Section 52
High Courts12 Jan 2001
The Tangaur Coop. Credit and Service Society Ltd., Tangaur Dist. Kurukshetra Vs The Joint Secretary to Govt. of Haryana, Department of Cooperation, Chandigarh
Punjab And Haryana At Chandigarh · (2001) 01 P&H CK 0213
Constitution of India, 1950 — Article 226
High Courts12 Jan 2001
Surinder Nath Vs Union Territory, Chandigarh and others
Punjab And Haryana At Chandigarh · (2001) 4 CivCC 180 : (2001) 3 RCR(Civil) 540
Land Acquisition Act, 1894 — Section 11, 11, 11(1), 4, 4(1)
High Courts12 Jan 2001
Commissioner of Income Tax Vs Saurabh Kulshreshtha
Punjab And Haryana At Chandigarh · (2001) 171 CTR 513 : (2001) 251 ITR 571 : (2002) 121 TAXMAN 147
Income Tax Act, 1961 — Section 143(1), 16, 17(1), 256(2)
High Courts12 Jan 2001
Kulwant Singh Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Civil) 234
Land Acquisition Act, 1894 — Section 18, 23, 23(1), 4, 4(1)