High Courts07 Mar 2001

Indrawati Vs Ramesh Kumar

Punjab And Haryana At Chandigarh · (2003) ACJ 344 : (2001) 2 RCR(Civil) 773

Motor Vehicles Act, 1939 — Section 110Motor Vehicles Act, 1988 — Section 166
High Courts07 Mar 2001

Balbiro Vs Mejo

Punjab And Haryana At Chandigarh · (2001) 2 CivCC 479 : (2001) 2 RCR(Civil) 354

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17
High Courts06 Mar 2001

Mohinder Singh Vs Harjinder Singh

Punjab And Haryana At Chandigarh · (2001) 2 RCR(Criminal) 177

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 148, 149, 307, 452, 506
High Courts06 Mar 2001

A.S.I. Radhey Shyam Vs State of Haryana

Punjab And Haryana At Chandigarh · (2001) 03 P&H CK 0062

Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 342, 377Punjab Police Rules, 1934 — Rule 16.3(1), 9.18(1)