COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2001

1,880 judgments · page 73 of 94

High Courts12 Mar 2001

Harbans Singh Vs Gulzar Singh

Punjab And Haryana At Chandigarh · (2001) CriLJ 2999 : (2001) 2 RCR(Criminal) 744

Criminal Procedure Code, 1973 (CrPC) — Section 200, 256(1), 302(1), 482, 495Penal Code, 1860 (IPC) — Section 148, 149, 379, 427, 447

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High Courts12 Mar 2001

Punjab State Co-operative Supply and Marketing Federation Ltd. Vs Presiding Officer, Industrial Tribunal

Punjab And Haryana At Chandigarh · (2003) 97 FLR 365

Industrial Disputes Act, 1947 — Section 9

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High Courts08 Mar 2001

M/s Miri Ram Gian Chand Vs M/s Jatindra Filling Station

Punjab And Haryana At Chandigarh · (2001) 03 P&H CK 0172

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 115

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High Courts08 Mar 2001Dismissed

Jharmal Vs State of Haryana

Punjab And Haryana At Chandigarh · (2001) 2 ILR (P&H) 277 : (2001) 3 RCR(Civil) 777

Constitution of India, 1950 — Article 14, 226Haryana Panchayati Raj Act, 1994 — Section 175(1)

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High Courts08 Mar 2001Allowed

Jagjit Singh Vs Gursharan Singh

Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 358

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(3), Order 23 Rule 3

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High Courts08 Mar 2001

Nasib Kaur Vs State of Punjab

Punjab And Haryana At Chandigarh · (2001) 3 RCR(Criminal) 7

Criminal Procedure Code, 1973 (CrPC) — Section 204, 228, 294Penal Code, 1860 (IPC) — Section 120, 34

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High Courts08 Mar 2001

B.K. Juneja Vs Industrial Tribunal Haryana, Faridabad

Punjab And Haryana At Chandigarh · (2001) 03 P&H CK 0137

Industrial Disputes Act, 1947 — Section 10, 11Penal Code, 1860 (IPC) — Section 324, 34

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High Courts08 Mar 2001

Manmohan Singh Vs M/s Amritsar Overseas

Punjab And Haryana At Chandigarh · (2001) 2 RCR(Criminal) 810

Criminal Procedure Code, 1973 (CrPC) — Section 200, 204, 254(2), 311, 36Negotiable Instruments Act, 1881 (NI) — Section 138, 142Penal Code, 1860 (IPC) — Section 420

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High Courts08 Mar 2001

Kulwinder Kaur Vs Jagdish Singh

Punjab And Haryana At Chandigarh · (2001) 2 CivCC 623 : (2001) 2 DMC 514 : (2001) 2 RCR(Civil) 650

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13(1), 23

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High Courts08 Mar 2001

Dyal Singh College Trust Society Vs Land Acquisition Collector, Amritsar

Punjab And Haryana At Chandigarh · (2001) 1 CurLJ 599 : (2001) 2 LJR 10 : (2001) 3 RCR(Civil) 490

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High Courts08 Mar 2001

Davinder Singh Vs Ajaib Singh

Punjab And Haryana At Chandigarh · (2001) 2 RCR(Civil) 625

Motor Vehicles Act, 1988 — Section 149, 166Penal Code, 1860 (IPC) — Section 304

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High Courts08 Mar 2001

Bhag Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2001) CriLJ 2997 : (2001) 2 RCR(Criminal) 834

Criminal Procedure Code, 1973 (CrPC) — Section 198, 200, 256, 302, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 148, 149, 354, 427, 452

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High Courts08 Mar 2001Allowed

Naresh Kumar Gupta Vs Mewa Lal and others

Punjab And Haryana At Chandigarh · (2001) 03 P&H CK 0022

Civil Procedure Code, 1908 (CPC) — Order 30 Rule 4

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High Courts08 Mar 2001Dismissed

Delhi Assam Roadways Corporation Ltd. Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2001) 123 STC 272

Constitution of India, 1950 — Article 19(1), 301Haryana General Sales Tax Act, 1973 — Section 37(2), 37(6)

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High Courts08 Mar 2001

Jay Vee Rice and General Mills Vs Excise and Taxation Officer-cum-Assessing Authority and Another

Punjab And Haryana At Chandigarh · (2001) 122 STC 633

Haryana General Sales Tax Act, 1973 — Section 39(5)

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High Courts07 Mar 2001

Partap Singh Narwal Vs State of Haryana

Punjab And Haryana At Chandigarh · (2001) 03 P&H CK 0179

Constitution of India, 1950 — Article 14, 16, 226, 309Haryana Industrial Training and Vocational Education Department (Group A) Service Rules, 1989 — Rule 13, 13(1), 9(1)

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High Courts07 Mar 2001Allowed