High Courts21 Mar 2001

Harjit Kaur Vs State of Punjab

Punjab And Haryana At Chandigarh · (2001) 2 RCR(Criminal) 659

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302
High Courts20 Mar 2001Allowed

Nagender Singh Vs Jagjeevan Singh

Punjab And Haryana At Chandigarh · (2001) 4 RCR(Criminal) 4

Criminal Procedure Code, 1973 (CrPC) — Section 451Penal Code, 1860 (IPC) — Section 120, 419, 420, 467, 471