High Courts28 Mar 2001Allowed
Mohinder Singh Vs Santokh Singh
Punjab And Haryana At Chandigarh · (2002) 2 ACC 558 : (2001) 4 RCR(Civil) 635
Motor Vehicles Act, 1988 — Section 110
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2001
1,880 judgments · page 68 of 94
High Courts28 Mar 2001Allowed
Kuldip Singh Vs Santokh Singh
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 634
Motor Vehicles Act, 1988 — Section 110
High Courts28 Mar 2001Allowed
Yash Pal Sharma Vs Girdhari Lal
Punjab And Haryana At Chandigarh · (2001) 2 ACC 750 : (2003) ACJ 1434 : (2001) 4 RCR(Civil) 249
Motor Vehicles Act, 1988 — Section 107, 110
High Courts28 Mar 2001
Bachan Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2001) 1 CurLJ 586 : (2001) 2 PLJ 275
High Courts28 Mar 2001
Jawan Vs Mewa Singh
Punjab And Haryana At Chandigarh · AIR 2001 P&H 344 : (2001) 2 ILR (P&H) 311 : (2001) 3 RCR(Civil) 343
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 151Constitution of India, 1950 — Article 14 , 226Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 23(3), 31FF, 32NN, 7A(1)(a), 7A(1)(b)
High Courts28 Mar 2001Allowed
Vinod Kumar Vs Smt. Kamlesh
Punjab And Haryana At Chandigarh · (2001) 3 CivCC 467 : (2001) 4 RCR(Civil) 93
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Hindu Marriage Act, 1955 — Section 13
High Courts28 Mar 2001
Mohinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 03 P&H CK 0030
High Courts28 Mar 2001
Sanjeet Singh Grewal Vs State of Punjab
Punjab And Haryana At Chandigarh · AIR 2001 P&H 261 : (2001) 2 ILR (P&H) 167 : (2001) 3 RCR(Civil) 398
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 5Punjab Housing Development Board Act, 1972 — Section 15, 16, 3
High Courts27 Mar 2001Allowed
Mohinder Singh Arora Vs Harjit Kaur
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 390
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 10, Order 17 Rule 3
High Courts27 Mar 2001
Raj Bala Vs Bijender
Punjab And Haryana At Chandigarh · (2002) 1 ACC 390 : (2002) ACJ 390 : (2001) 3 RCR(Civil) 520
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Motor Vehicles Act, 1988 — Section 140, 149(2), 166, 173
High Courts26 Mar 2001
Love Raj Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Criminal) 15
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304A
High Courts26 Mar 2001
Ashok Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 03 P&H CK 0132
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 338
High Courts26 Mar 2001
Arti Aneja Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 03 P&H CK 0099
High Courts26 Mar 2001Dismissed
Sqn Ldr R.N. Rao Vs Union of India
Punjab And Haryana At Chandigarh · (2001) 03 P&H CK 0026
Constitution of India, 1950 — Article 226
High Courts26 Mar 2001Allowed
Roxy Industrial Corporation Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2001) 91 FLR 1029 : (2001) 3 LLJ 1456
Industrial Disputes Act, 1947 — Section 2, 25
High Courts23 Mar 2001
Balbir Singh Vs Nikka Ram and Others
Punjab And Haryana At Chandigarh · (2002) 1 ACC 499 : (2001) 3 CivCC 291 : (2001) 3 RCR(Civil) 665
Penal Code, 1860 (IPC) — Section 304A
High Courts23 Mar 2001Dismissed
Balbir Singh Vs Nikka Ram Balbir Singh Vs Banta Singh
Punjab And Haryana At Chandigarh · (2002) 1 ACC 309 : (2002) ACJ 309
Motor Vehicles Act, 1939 — Section 96(2)Motor Vehicles Act, 1988 — Section 149(2)Penal Code, 1860 (IPC) — Section 304
High Courts22 Mar 2001
Babbar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Criminal) 774
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37, 67
High Courts22 Mar 2001
M/s. Altos India Limited Vs Shri Dadan Bhai and Others
Punjab And Haryana At Chandigarh · (2001) 03 P&H CK 0023
Companies Act, 1956 — Section 454
High Courts22 Mar 2001Dismissed
Subhash Chander Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 03 P&H CK 0016
Constitution of India, 1950 — Article 226Punjab Civil Secretariat (State Service Class — III) Rules, 1952 — Rule 5, 6