High Courts06 Dec 2000Allowed
Vijay Kumar Gupta Vs Rishi Kumar Mittal
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 208
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2000
1,778 judgments · page 7 of 89
High Courts06 Dec 2000
Shyma Vs Sanjay Chopra
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Civil) 430
Civil Procedure Code, 1908 (CPC) — Section 20, 21, 24Divorce Act, 1869 — Section 3(1)Hindu Marriage Act, 1955 — Section 13, 19, 21
High Courts06 Dec 2000
Karam Singh Vs Union of India
Punjab And Haryana At Chandigarh · (2000) 12 P&H CK 0058
Constitution of India, 1950 — Article 226, 227
High Courts06 Dec 2000
Manjusha Vs Maharishi Dayanand University, Rohtak
Punjab And Haryana At Chandigarh · AIR 2001 P&H 176 : (2001) 1 ILR (P&H) 469 : (2001) 1 RCR(Civil) 878
High Courts06 Dec 2000
State of Punjab Vs Paramjit Singh
Punjab And Haryana At Chandigarh · (2002) 1 CivCC 91 : (2001) 3 RCR(Civil) 483
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts06 Dec 2000Dismissed
Gurbachan Singh Vs Financial Commissioner (Appeal-I), Punjab
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 22
Constitution of India, 1950 — Article 226Punjab Land Revenue Rules, 1909 — Rule 15
High Courts06 Dec 2000
Sahib Singh dead (by his Legal heirs) Vs The Financial Commissioner, Haryana
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 846
Constitution of India, 1950 — Article 226Punjab Land Revenue Act, 1887 — Section 111, 123
High Courts06 Dec 2000
Baljeet Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 1 DMC 731 : (2001) 1 RCR(Criminal) 500
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 120
High Courts06 Dec 2000Allowed
Ram Singh Vs Rasulpur Cooperative Agricultural Service Society Limited, Ludhiana
Punjab And Haryana At Chandigarh · (2000) 12 P&H CK 0016
Constitution of India, 1950 — Article 14, 16
High Courts06 Dec 2000
Tarsem Singh Vs Union of India
Punjab And Haryana At Chandigarh · (2000) 12 P&H CK 0015
Constitution of India, 1950 — Article 226
High Courts05 Dec 2000Dismissed
Mahant Avtar Singh Vs Joginder Singh
Punjab And Haryana At Chandigarh · (2000) 12 P&H CK 0164
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, 92
High Courts05 Dec 2000Dismissed
New India Assurance Company Vs Rani
Punjab And Haryana At Chandigarh · (2001) ACJ 1912 : (2001) 3 RCR(Civil) 720 : (2001) 1 RCR(Civil) 674
Motor Vehicles Act, 1988 — Section 149, 149(2), 149(4)
High Courts05 Dec 2000
Commissioner of Income Tax Vs Janta Service Station
Punjab And Haryana At Chandigarh · (2001) 251 ITR 347
Income Tax Act, 1961 — Section 139(1), 139(4), 142(1), 143(3), 256(1)
High Courts05 Dec 2000
Kela Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Civil) 193
Constitution of India, 1950 — Article 226, 227Representation of the People Act, 1951 — Section 33(4), 36, 36(8)
High Courts05 Dec 2000Dismissed
Executive Engineer, Haryanan Urban Development Authority Vs Presiding Officer, Industrial Tribunal-cum-Labour Court-1, Gurgaon
Punjab And Haryana At Chandigarh · (2000) 12 P&H CK 0138
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts05 Dec 2000
Food Corporation of India Vs M/s. P.K. Company
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 436
Arbitration and Conciliation Act, 1996 — Section 8
High Courts05 Dec 2000
Ex-Subedar Jasmail Singh Vs Union of India
Punjab And Haryana At Chandigarh · (2000) 12 P&H CK 0129
Army Rules, 1954 — Rule 13(3)Constitution of India, 1950 — Article 226, 227
High Courts05 Dec 2000
Som Nath Vs Presiding Officer, Labour Court-cum-Industrial Tribunal, Hissar
Punjab And Haryana At Chandigarh · (2000) 12 P&H CK 0124
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25
High Courts05 Dec 2000
Atul Casting Ltd. Vs Lt. Col. Bawa Gurvachan Singh (Retd.)
Punjab And Haryana At Chandigarh · (2000) 12 P&H CK 0116
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 2
High Courts05 Dec 2000
Naresh Batra Vs State (Union Territory of Chandigarh)
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 656
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 420, 467, 468, 471