High Courts08 Dec 2000
Janak Raj Vs Chandigarh Administration
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 478
Constitution of India, 1950 — Article 14, 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2000
1,778 judgments · page 6 of 89
High Courts08 Dec 2000
Pooja Chugh Vs Guru Nanak Dev University
Punjab And Haryana At Chandigarh · (2000) 12 P&H CK 0108
Constitution of India, 1950 — Article 14, 16
High Courts07 Dec 2000
Baltej Singh Vs Hamir Kaur
Punjab And Haryana At Chandigarh · (2000) 12 P&H CK 0174
High Courts07 Dec 2000Dismissed
Gurnam Singh Vs Divisional Canal Officer, Faridkot
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 781
Constitution of India, 1950 — Article 226Northern India Canal and Drainage Act, 1873 — Section 30
High Courts07 Dec 2000Allowed
Raghu Nath Vs Financial Commissioner and Secretary to Government of Haryana
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 134
Constitution of India, 1950 — Article 226Haryana Panchayati Raj Act, 1994 — Section 51, 51(3), 51(5)
High Courts07 Dec 2000
D.A.V. College Vs State of Punjab
Punjab And Haryana At Chandigarh · AIR 2001 P&H 153 : (2001) 2 ILR (P&H) 33 : (2001) 1 RCR(Civil) 810
Constitution of India, 1950 — Article 14, 19
High Courts07 Dec 2000Dismissed
Canara Bank Vs Arihant Industries Ltd.
Punjab And Haryana At Chandigarh · (2002) 110 CompCas 70
Companies Act, 1956 — Section 433
High Courts07 Dec 2000
Kidara Vs Mange
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Civil) 669
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 2Contract Act, 1872 — Section 34Registration Act, 1908 — Section 17(1)
High Courts07 Dec 2000
Sanjay Kumar Aggarwal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 342
Criminal Procedure Code, 1973 (CrPC) — Section 451Essential Commodities Act, 1955 — Section 7
High Courts07 Dec 2000
Daya Singh Vs Superintending Canal Officer, Amritsar
Punjab And Haryana At Chandigarh · (2000) 12 P&H CK 0038
Northern India Canal and Drainage Act, 1873 — Section 30
High Courts07 Dec 2000
Ex-Sepoy Prem Kumar Vs Union of India
Punjab And Haryana At Chandigarh · (2000) 12 P&H CK 0028
Constitution of India, 1950 — Article 226, 227
High Courts07 Dec 2000
Punjab State Human Rights Vs Union Territory of Chandigarh
Punjab And Haryana At Chandigarh · (2000) 12 P&H CK 0013
Constitution of India, 1950 — Article 14, 226Government Residences (Chandigarh Administration General Pool) Allotment Rules, 1996 — Rule 2
High Courts07 Dec 2000
The Executive Officer Panchayat Samiti, Bamial Teh, Pathankot Vs The Presiding Officer, Labour Court Gurdaspur
Punjab And Haryana At Chandigarh · (2000) 12 P&H CK 0012
Industrial Disputes Act, 1947 — Section 2
High Courts07 Dec 2000
State of Punjab Vs Jagir Singh
Punjab And Haryana At Chandigarh · (2000) 12 P&H CK 0007
Constitution of India, 1950 — Article 226
High Courts07 Dec 2000Dismissed
Anand Sarop Vs Arun Kumar
Punjab And Haryana At Chandigarh · (2001) 3 CivCC 570 : (2001) 4 RCR(Civil) 183
Civil Procedure Code, 1908 (CPC) — Section 21, 6
High Courts06 Dec 2000Dismissed
Ram Jiwan Vs Heera Lal
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 278
High Courts06 Dec 2000Dismissed
Bhagat Ram Vs Santa Singh
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 526
Evidence Act, 1872 — Section 90Limitation Act, 1963 — Section 5
High Courts06 Dec 2000Allowed
Opinder Pal Singh Vs The Adviser to the Administrator Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 11
Chandigarh Lease Hold of Sites and Buildings Rules, 1973 — Rule 10, 12(2), 12(3), 13, 8
High Courts06 Dec 2000
Shyma Chopra Vs Shri Sanjay Chopra
Punjab And Haryana At Chandigarh · (2000) 12 P&H CK 0126
Hindu Marriage Act, 1955 — Section 19
High Courts06 Dec 2000Dismissed
Jasminder Singh and Others Vs Gram Panchayat, Boparai Kalan
Punjab And Haryana At Chandigarh · (2000) 12 P&H CK 0093