High Courts13 Dec 1994Allowed
Jai Prakash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 2 DMC 142 : (1995) 2 RCR(Criminal) 186
Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 304B, 306
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1994
1,069 judgments · page 3 of 54
High Courts13 Dec 1994
Swatantar Kumar Lamba Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 546
High Courts13 Dec 1994Dismissed
Punjab State Electricity Board Vs R.K. Rampal
Punjab And Haryana At Chandigarh · (1995) 109 PLR 726
Electricity Board (Punishment and Appeal) Regulations, 1971 — Regulation 9(4)
High Courts12 Dec 1994
Ravinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 749
High Courts12 Dec 1994
Joginder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 663
High Courts11 Dec 1994Dismissed
Smt. Sunita Vs D.C.
Punjab And Haryana At Chandigarh · (1995) 109 PLR 413
Constitution of India, 1950 — Article 226Haryana Municipal Election Rules, 1978 — Rule 21
High Courts09 Dec 1994Allowed
Ramesh Chander Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 2 DMC 175 : (1995) 2 RCR(Criminal) 224
Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 107, 304B, 306, 498A
High Courts09 Dec 1994Dismissed
Giani Harjit Singh Vs Paramjit Kaur
Punjab And Haryana At Chandigarh · (1995) 2 DMC 125 : (1995) 1 RCR(Criminal) 580
Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 406
High Courts09 Dec 1994Allowed
Rakesh Kumar and Another Vs Registrar of Companies and Others
Punjab And Haryana At Chandigarh · (1995) 82 CompCas 681 : (1995) 110 PLR 419
Companies Act, 1956 — Section 162, 220Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts09 Dec 1994
Ujagar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 731
High Courts09 Dec 1994
Shabeg Singh Vs Smt. Balbir Kaur
Punjab And Haryana At Chandigarh · (1995) 109 PLR 642
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts08 Dec 1994
Radhey Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 273
High Courts06 Dec 1994Dismissed
G.K. Bhandari Vs National Bank for Agriculture and Rural Development
Punjab And Haryana At Chandigarh · (1995) 109 PLR 409
Constitution of India, 1950 — Article 226
High Courts06 Dec 1994
Mohinder Kaur Vs Sudesh Kumari
Punjab And Haryana At Chandigarh · (1995) 109 PLR 502 : (1995) 1 RCR(Rent) 305
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 15(5)
High Courts06 Dec 1994
Jagir Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 12 P&H CK 0016
High Courts06 Dec 1994
Sunita Rani and others Vs Hardev Singh and others
Punjab And Haryana At Chandigarh · (1995) ACJ 1174 : AIR 1995 P&H 300 : (1995) 110 PLR 105
Motor Vehicles Act, 1988 — Section 140, 141, 141(3)
High Courts06 Dec 1994Allowed
Mohinder Pal Singh Vs Surjit Singh
Punjab And Haryana At Chandigarh · (1995) 2 CivCC 6 : (1995) 110 PLR 204
High Courts05 Dec 1994Dismissed
Bir Devinder Singh Vs Mangat Ram
Punjab And Haryana At Chandigarh · (1995) 2 ILR (P&H) 227 : (1995) 109 PLR 728 : (1995) 1 RCR(Rent) 440
High Courts05 Dec 1994
Attam Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 558
High Courts05 Dec 1994
Raja Vs Government of Haryana
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 634