High Courts15 Dec 1994
Tilak Raj Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 2 AICLR 399 : (1995) 2 RCR(Criminal) 230
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1994
1,069 judgments · page 2 of 54
High Courts15 Dec 1994
Chander Bhan Vs The Collector Gurgaon and others
Punjab And Haryana At Chandigarh · AIR 1995 P&H 211 : (1996) 1 CivCC 535 : (1995) 2 ILR (P&H) 387
Stamp Act, 1899 — Section 47A(2)
High Courts15 Dec 1994
Manjit Kaur Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1995) 109 PLR 641
Haryana Panchayati Raj Act, 1994 — Section 175
High Courts15 Dec 1994
Bhikari and Another Vs Bodla (Died) and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 656
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts15 Dec 1994Dismissed
Paramjit Kaur Vs Sarwan Singh and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 579
Limitation Act, 1963 — Article 82
High Courts15 Dec 1994Allowed
Gurvinder Singh alias Toni Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 57 ECR 450 : (1995) 1 RCR(Criminal) 656
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts14 Dec 1994
Smt. Jasbir Kaur Vs State of Punjab and others
Punjab And Haryana At Chandigarh · AIR 1995 P&H 223
Constitution of India, 1950 — Article 226
High Courts14 Dec 1994Dismissed
Gurminder Singh and Others Vs Batala Co-operative Sugar Mills Ltd. and Another
Punjab And Haryana At Chandigarh · (1995) 71 FLR 166 : (1997) 3 LLJ 695 : (1995) 109 PLR 445
Industrial Disputes Act, 1947 — Section 10, 33C(2)
High Courts14 Dec 1994
State of Haryana Vs Karam Singh
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 93
High Courts14 Dec 1994Allowed
Ramphal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1995) 71 FLR 321 : (1996) 1 LLJ 1 : (1995) 109 PLR 485
Industrial Disputes Act, 1947 — Section 10(1), 11A
High Courts14 Dec 1994Dismissed
Gurminder Singh and Others Vs The Batal Co-operative Sugar Mills Ltd. and Others
Punjab And Haryana At Chandigarh · (1995) 2 LLJ 1238
Industrial Disputes Act, 1947 — Section 10, 33C(2)
High Courts14 Dec 1994
Jassi Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 2 CurLJ 104 : (1995) 1 RCR(Criminal) 725
High Courts14 Dec 1994Dismissed
Shri Jang Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 109 PLR 480
Constitution of India, 1950 — Article 226, 227Punjab Gram Panchayat Act, 1952 — Section 13B
High Courts13 Dec 1994Allowed
Hazara Singh and Others Vs The Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 110
Constitution of India, 1950 — Article 226, 227Punjab Tenancy Act, 1887 — Section 8
High Courts13 Dec 1994Allowed
Dharam Pal Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1995) 109 PLR 483
Constitution of India, 1950 — Article 226
High Courts13 Dec 1994Allowed
Subeg Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 2 DMC 663 : (1995) 1 RCR(Criminal) 590
Criminal Procedure Code, 1973 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 323, 406, 498A, 506
High Courts13 Dec 1994Dismissed
Jarman Singh Vs Financial Commissioner (Appeals) and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 600
Transfer of Property Act, 1882 — Section 53
High Courts13 Dec 1994
Buta Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 307
High Courts13 Dec 1994
Sumiti Rekha Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 746
High Courts13 Dec 1994
Harminder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 545