High Courts01 Jun 1994
Kabal Singh Vs Mohinder Kaur and Another
Punjab And Haryana At Chandigarh · (1995) 2 ACC 418 : (1996) ACJ 132 : (1994) 108 PLR 71
Motor Vehicles Act, 1939 — Section 110A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1994
1,069 judgments · page 28 of 54
High Courts31 May 1994Dismissed
Ujagar Singh Vs Gram Panchayat Ballon
Punjab And Haryana At Chandigarh · (1994) 108 PLR 162
Punjab Village Common Lands (Regulation) Act, 1961 — Section 4(2)
High Courts31 May 1994
State of Punjab Vs Jaswant Singh
Punjab And Haryana At Chandigarh · (1994) 3 AICLR 259 : (1994) 3 RCR(Criminal) 293
High Courts31 May 1994Dismissed
Jugraj Singh and Another Vs Labh Singh and Others
Punjab And Haryana At Chandigarh · (1995) 1 CivCC 32 : (1994) 108 PLR 349
High Courts30 May 1994Dismissed
Gulzar Singh Vs Rani @ Raj Rani and Others
Punjab And Haryana At Chandigarh · (1995) 2 DMC 85 : (1995) 1 RCR(Criminal) 489
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 397(3), 482Hindu Marriage Act, 1955 — Section 9
High Courts30 May 1994Allowed
Suresh Kumar Batra Vs Varsha Batra
Punjab And Haryana At Chandigarh · (1995) 1 DMC 495
Hindu Marriage Act, 1955 — Section 13B, 13B(2)
High Courts30 May 1994
Rehal Industries Vs CEGAT
Punjab And Haryana At Chandigarh · (1994) 55 ECR 666 : (1995) 75 ELT 731
Central Excises and Salt Act, 1944 — Section 35F
High Courts27 May 1994Allowed
Mahant Lal Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1994) 108 PLR 415
Constitution of India, 1950 — Article 226, 227Haryana Health Department, Multipurpose Health Supervisors and Multipurpose Health Workers Group C Service Rules, 1984 — Rule 21Punjab Public Health Department Subordinate Posts (Recruitment and Conditions of Service) Rules, 1940 — Rule 5
High Courts27 May 1994Dismissed
Baldev Singh and Others Vs The Punjab State Electricity Board and Another
Punjab And Haryana At Chandigarh · (1994) 108 PLR 385
Constitution of India, 1950 — Article 226, 227
High Courts27 May 1994
Rajinder Golcha Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 3 RCR(Criminal) 521
High Courts27 May 1994
Kulwant Singh Suri Vs Sh.Harinder Singh
Punjab And Haryana At Chandigarh · (1994) 3 RCR(Criminal) 214
High Courts27 May 1994Dismissed
Shri S.K. Sharma Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1994) 108 PLR 86 : (1994) 3 RCR(Criminal) 431
Constitution of India, 1950 — Article 226 , 227Prevention of Food Adulteration Act, 1954 — Section 9(1)Prevention of Food Adulteration Rules, 1955 — Rule 8
High Courts27 May 1994Dismissed
Kabul Singh Vs Baljinder Kaur
Punjab And Haryana At Chandigarh · (1995) 110 PLR 570(1)
Hindu Marriage Act, 1955 — Section 28
High Courts26 May 1994Allowed
Mahabir Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1994) 108 PLR 523
Punjab Gram Panchayat Act, 1952 — Section 102(2)
High Courts26 May 1994
Sultan and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1994) 05 P&H CK 0048
High Courts26 May 1994Allowed
Kusum Sood Vs United India Insurance Company Ltd.
Punjab And Haryana At Chandigarh · (1995) ACJ 242 : (1994) 108 PLR 62
Motor Vehicles Act, 1939 — Section 95(2)
High Courts26 May 1994Allowed
Kailash Devi and Another Vs Sarwan Kumar and Others
Punjab And Haryana At Chandigarh · (1996) ACJ 183 : (1994) 108 PLR 110
Motor Vehicles Act, 1939 — Section 110A
High Courts26 May 1994Dismissed
Nazar Singh and Another Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1994) 108 PLR 54
Land Acquisition Act, 1894 — Section 23
High Courts25 May 1994Dismissed
Puran Singh Vs Surjit Kaur
Punjab And Haryana At Chandigarh · (1995) 2 DMC 290
Criminal Procedure Code, 1973 (CrPC) — Section 125(3)
High Courts24 May 1994Allowed
Life Insurance Corporation of India Vs Atam Parkash Sharma
Punjab And Haryana At Chandigarh · (1994) 108 PLR 28
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 1, Order 6 Rule 17, 115