High Courts02 Jul 1994
Sham Lal Vs Union Of India and Others
Punjab And Haryana At Chandigarh · (1994) 07 P&H CK 0008
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1994
1,069 judgments · page 27 of 54
High Courts17 Jun 1994Allowed
Daljit Singh Rajput Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1994) CriLJ 3344 : (1995) 1 RCR(Criminal) 493
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 34, 364
High Courts09 Jun 1994Dismissed
Tejpal Bajaj and Another Vs Nferu and Another
Punjab And Haryana At Chandigarh · (1994) 2 DMC 520
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 498ARepealing and Amending Act, 1988 — Section 4
High Courts07 Jun 1994Allowed
Punjab State Ware Housing Corporation Vs Janak Raj and Others
Punjab And Haryana At Chandigarh · (1994) 108 PLR 160
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
High Courts03 Jun 1994Dismissed
Union Of India (UOI) Vs Mr. Vijay Kumar Garg
Punjab And Haryana At Chandigarh · (1994) 108 PLR 112
Arbitration Act, 1940 — Section 20
High Courts03 Jun 1994Allowed
Ballarpur Industries Ltd. Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (1995) 70 FLR 650 : (1995) 1 LLJ 184 : (1994) 108 PLR 73
Industrial Disputes Act, 1947 — Section 10A, 19(1)
High Courts03 Jun 1994Dismissed
Paramjeet Vs Ranjit Singh
Punjab And Haryana At Chandigarh · (1995) 1 DMC 329 : (1994) 108 PLR 232
Hindu Marriage Act, 1955 — Section 13(1)
High Courts03 Jun 1994
United India Insurance Company Ltd. and Another Vs Harbir Kaur and Others
Punjab And Haryana At Chandigarh · (1995) ACJ 390 : (1994) 108 PLR 367
Motor Vehicles Act, 1939 — Section 103A, 110A
High Courts03 Jun 1994
M/s. Faridabad Rubber Soles Private Limited (in Liqn) Vs S.L. Chopra and another
Punjab And Haryana At Chandigarh · AIR 1995 P&H 180 : (2001) 103 CompCas 975 : (1994) 108 PLR 78
Companies Act, 1913 — Section 235Companies Act, 1956 — Section 454, 541, 542, 543
High Courts03 Jun 1994Dismissed
Gurbux Singh Vs Subedar Sarwan Singh
Punjab And Haryana At Chandigarh · (1994) 108 PLR 126 : (1994) 2 RCR(Rent) 351 : (1994) 2 RCR(Rent) 442
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2) , 15(5)
High Courts03 Jun 1994
Amarjit Singh and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 625
High Courts03 Jun 1994
Puran Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 626
High Courts03 Jun 1994Allowed
Surjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) CriLJ 1059 : (1994) 3 RCR(Criminal) 323
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts03 Jun 1994Dismissed
Darshan Singh Vs Union Territory
Punjab And Haryana At Chandigarh · (1995) CriLJ 1279 : (1994) 3 RCR(Criminal) 212
High Courts02 Jun 1994
M/s. Haryana Electro Steel Limited (In Liquidation) Vs M/s. Haryana Financial Corporation, Chandigarh and others
Punjab And Haryana At Chandigarh · AIR 1995 P&H 37 : (2001) 103 CompCas 1017 : (1994) 108 PLR 96
Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 446, 456, 466, 468, 477Limitation Act, 1963 — Article 127, 137
High Courts02 Jun 1994
Amrit Singh Vs Tarlochan Singh
Punjab And Haryana At Chandigarh · (1994) 3 RCR(Criminal) 223
High Courts02 Jun 1994Allowed
Kartar Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 138
Punjab Civil Services Rules — Rule 3.11 , 3.12, 3.13, 3.14, 3.15
High Courts02 Jun 1994
Sham Lal Vs Union of India and others
Punjab And Haryana At Chandigarh · AIR 1995 P&H 147 : (1995) 109 PLR 38 : (1994) 4 RCR(Civil) 163
Constitution of India, 1950 — Article 12, 14, 226Essential Commodities Act, 1955 — Section 3
High Courts01 Jun 1994Dismissed
Sukhwinder Singh and Others Vs Surinder Pal and Others
Punjab And Haryana At Chandigarh · (1995) 2 CivCC 673 : (1995) 110 PLR 116
Limitation Act, 1963 — Section 5
High Courts01 Jun 1994
Sant Parkash Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 3 AICLR 271 : (1994) 3 Crimes 380 : (1995) 1 RCR(Criminal) 1