High Courts02 Dec 1993Dismissed
Parmetex Inc. Vs Punjab Con-Cast Steels Limited
Punjab And Haryana At Chandigarh · (1997) 89 CompCas 717 : (1994) 106 PLR 503
Companies Act, 1956 — Section 433, 434, 439
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1993
1,329 judgments · page 7 of 67
High Courts02 Dec 1993Allowed
Santosh Vs Pal Singh
Punjab And Haryana At Chandigarh · (1994) 106 PLR 638 : (1994) 1 RCR(Criminal) 657
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(3), 125(4), 397
High Courts01 Dec 1993Dismissed
Smt. Dulari and Another Vs Sewak Singh and Others
Punjab And Haryana At Chandigarh · (1994) 1 ACC 678 : (1994) 106 PLR 506
Motor Vehicles Act, 1939 — Section 110A
High Courts01 Dec 1993Dismissed
Sayad Ahmad Vs Daulat Ram and Others
Punjab And Haryana At Chandigarh · (1994) 106 PLR 715
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17, 115
High Courts01 Dec 1993
Jagdish Grover Vs Om Parkash
Punjab And Haryana At Chandigarh · (1984) 2 DCR 140 : (1994) 1 RCR(Criminal) 270
High Courts01 Dec 1993Dismissed
Rishi Vs Sham Lal and Another
Punjab And Haryana At Chandigarh · (1993) 105 PLR 275
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2), 15(6)
High Courts01 Dec 1993Dismissed
Kanwarjit Singh Dhillon Vs Hardayal Singh Dhillon and Others
Punjab And Haryana At Chandigarh · (1995) 1 ILR (P&H) 181 : (1993) 105 PLR 614 : (1993) 105 PLR 414
Succession Act, 1925 — Section 222, 283, 300
High Courts01 Dec 1993Allowed
Aggarwal Industries Vs Punjab National Bank
Punjab And Haryana At Chandigarh · (1994) 108 PLR 345
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2 , Order 37 Rule 3
High Courts01 Dec 1993Dismissed
Kanwarjit Singh Dhillon Vs Hardyal Singh Dhillon and Others
Punjab And Haryana At Chandigarh · (1994) 1 CivCC 659 : (1993) 105 PLR 614
Succession Act, 1925 — Section 26
High Courts30 Nov 1993
Mahabir Parshad Goyal and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 1 ILR (P&H) 255
Constitution of India, 1950 — Article 309, 318Punjab State Assistants Grade Examination Rules, 1984 — Rule 10, 10(2), 11, 12, 2
High Courts30 Nov 1993Dismissed
Dheru Ram Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1993) 105 PLR 476
Punjab Civil Services (Punishment and Appeal) Rules, 1970 — Rule 8(8)
High Courts30 Nov 1993
Jagdish Puri Vs Kundan Lal Thaper
Punjab And Haryana At Chandigarh · (1993) 105 PLR 306 : (1994) 1 RCR(Rent) 245
East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 18A(8)
High Courts30 Nov 1993Dismissed
Miss Renu Bala Jain Vs New Bank of India
Punjab And Haryana At Chandigarh · (1995) 1 LLJ 549 : (1994) 107 PLR 728
Constitution of India, 1950 — Article 14, 16
High Courts30 Nov 1993
Subhash Chander Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 1 AICLR 317 : (1994) 1 RCR(Criminal) 392
High Courts30 Nov 1993
Anant Pal Singh, Lt.Col. Vs Bharat Pal Singh
Punjab And Haryana At Chandigarh · (1994) 1 RCR(Criminal) 368
High Courts30 Nov 1993
Narinder Singh Vs Punjab University and another
Punjab And Haryana At Chandigarh · AIR 1994 P&H 210(1) : (1994) 2 RCR(Civil) 112
Constitution of India, 1950 — Article 226Punjab University Regulations, 1988 — Regulation 32.2, 4, 5
High Courts30 Nov 1993Allowed
Dharamvir Vs Vijay Kumar and Others
Punjab And Haryana At Chandigarh · (1993) 105 PLR 295
Punjab Municipal Election Rules, 1952 — Rule 60, 61
High Courts30 Nov 1993Allowed
Surjit Kaur Vs Sukhdev Singh
Punjab And Haryana At Chandigarh · (1993) 105 PLR 299
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 9
High Courts30 Nov 1993Dismissed
G.S. Lamba Vs Punjab State
Punjab And Haryana At Chandigarh · (1994) 106 PLR 709
Constitution of India, 1950 — Article 226, 227
High Courts29 Nov 1993Dismissed
Laxmi Ginning and Oil Mills Vs The Regional Director, Employees State Insurance Corporation and Another
Punjab And Haryana At Chandigarh · (1993) 105 PLR 327
Employees State Insurance Act, 1948 — Section 2(19A)