High Courts22 Nov 1993
Sampat Ram Vs Rameshwar
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 116
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1993
1,329 judgments · page 9 of 67
High Courts22 Nov 1993
Mangal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 1 RCR(Criminal) 390
High Courts22 Nov 1993
Shiv Lal Yadav Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 503
High Courts19 Nov 1993Allowed
Inder Kumar Arora Vs Assistant Collector, Central Excise Division
Punjab And Haryana At Chandigarh · (1994) 45 ECC 57
Central Excises and Salt Act, 1944 — Section 9
High Courts19 Nov 1993
Shri Balkrishan Sachdev and Another Vs Jupiter General Insurance Co. Ltd. and Others
Punjab And Haryana At Chandigarh · (1993) 105 PLR 323 : (1993) 105 PLR 2323
Motor Vehicles Act, 1939 — Section 110A
High Courts19 Nov 1993
Ajaib Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 1 CurLJ 34 : (1994) 1 RCR(Criminal) 376
High Courts19 Nov 1993
Krishan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1994) 1 RCR(Criminal) 259
High Courts19 Nov 1993Allowed
The Punjab State Co-op. Supplies and Marketing Federation Ltd. Vs Sh. Kartar Singh and Another
Punjab And Haryana At Chandigarh · (1994) 106 PLR 563
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(1)(C)
High Courts19 Nov 1993Allowed
Jagan Nath Nagpal and Co. Vs Asstt. Collr. of C. Ex.
Punjab And Haryana At Chandigarh · (1994) 70 ELT 63
Central Excise Rules, 1944 — Rule 173G, 173Q, 226, 52(A), 53Central Excises and Salt Act, 1944 — Section 9
High Courts18 Nov 1993Dismissed
The Punjab State Cooperative Bank Ltd. and Another Vs Shri Baldev Krishan
Punjab And Haryana At Chandigarh · (1995) 2 ILR (P&H) 25 : (1994) 106 PLR 627
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts18 Nov 1993Allowed
Fixwell Pushin Cords Pvt. Limited Vs Presiding Officer, Sales Tax Tribunal and Another
Punjab And Haryana At Chandigarh · (1993) 105 PLR 406 : (1994) 95 STC 428
Constitution of India, 1950 — Article 226Haryana General Sales Tax Act, 1973 — Section 39, 39(6), 48
High Courts18 Nov 1993
Pesticides India Ltd. Vs Bhagwanpura Sugar Mills Ltd.
Punjab And Haryana At Chandigarh · (1993) 105 PLR 45
Companies (Amendment) Act, 1958 — Section 10Companies Act, 1956 — Section 433, 434, 439
High Courts18 Nov 1993
Nageshwar Shah Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 1 AICLR 288 : (1994) 1 RCR(Criminal) 327
High Courts18 Nov 1993
National Organic Chemicals Industry Ltd. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 1 RCR(Criminal) 333
High Courts18 Nov 1993
Gurpal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 2 LJR 573 : (1995) 4 LLR 54 : (1995) PLJ 276 : (1995) 3 RRR 151
High Courts18 Nov 1993
Kaushalya Malhotra Vs State of Haryana
Punjab And Haryana At Chandigarh · (1994) 1 RCR(Criminal) 345
High Courts18 Nov 1993Allowed
Madan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) 105 PLR 44
Land Acquisition Act, 1894 — Section 18
High Courts18 Nov 1993Allowed
State of Punjab Vs The Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (1994) 106 PLR 266
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2
High Courts17 Nov 1993Dismissed
Pepsu Road Transport Corporation Patiala Vs State of Transport Commissioner, Punjab, Chandigarh and Others
Punjab And Haryana At Chandigarh · (1993) 11 P&H CK 0132
Motor Vehicles Act, 1988 — Section 89
High Courts17 Nov 1993Allowed
Nigahia Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1994) 106 PLR 264
Constitution of India, 1950 — Article 226, 227Punjab Gram Panchayat Act, 1952 — Section 105(2)