High Courts06 Dec 1993Allowed
Jaswant Singh Vs Paramjit Kaur
Punjab And Haryana At Chandigarh · (1993) 105 PLR 547
Hindu Marriage Act, 1955 — Section 27
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1993
1,329 judgments · page 6 of 67
High Courts06 Dec 1993
Commissioner of Income Tax Vs Yamuna Syndicate Ltd.
Punjab And Haryana At Chandigarh · (1993) 12 P&H CK 0065
Companies (Profits) Surtax Rules, 1964 — Rule 4Income Tax Act, 1961 — Section 80G, 80M
High Courts06 Dec 1993
Nirmal Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1994) 1 AICLR 898 : (1994) 1 RCR(Criminal) 733
High Courts06 Dec 1993
Dial Singh alias Gurdial Singh Vs State of Pb.
Punjab And Haryana At Chandigarh · (1994) 1 AICLR 333 : (1994) 1 RCR(Criminal) 490
High Courts06 Dec 1993Dismissed
The State of Punjab Vs Sh. Rulda Singh
Punjab And Haryana At Chandigarh · (1994) 108 PLR 574 : (1995) 1 RCR(Criminal) 122
Punjab Regulation of Colonies Act, 1975 — Section 3(1), 8(1)
High Courts03 Dec 1993Allowed
Swaran Singh Vs Balbir Singh and Another
Punjab And Haryana At Chandigarh · (1995) 1 CivCC 178 : (1993) 105 PLR 695
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts03 Dec 1993Allowed
Smt. Sushila Devi Vs Surinder Sahni
Punjab And Haryana At Chandigarh · (1993) 105 PLR 330 : (1994) 1 RCR(Rent) 276
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5), 7
High Courts03 Dec 1993
Tarlochan Singh Vs Jaspal Singh Chaudhary
Punjab And Haryana At Chandigarh · (1994) 1 RCR(Criminal) 675
High Courts03 Dec 1993
Raj Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 3 RCR(Criminal) 254
High Courts03 Dec 1993
Manjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 1 RCR(Criminal) 320
High Courts03 Dec 1993
Harbans Kaur Vs U.T.Chandigarh
Punjab And Haryana At Chandigarh · (1994) 2 AICLR 109 : (1994) 1 RCR(Criminal) 623
High Courts03 Dec 1993Dismissed
All India Textile Janta Union Vs Deputy Labour Commissioner and Another
Punjab And Haryana At Chandigarh · (1994) 2 LLJ 833 : (1993) 105 PLR 300
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 18(1), 18(3)
High Courts03 Dec 1993
Tara Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1994) 1 RCR(Criminal) 200
High Courts02 Dec 1993Dismissed
Karma Vs Commissioner and Others
Punjab And Haryana At Chandigarh · (1995) 1 ILR (P&H) 126
Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 5Punjab Village Common Lands (Regulation) Act, 1961 — Section 13A, 13A(1), 13B, 13B(1), 13C
High Courts02 Dec 1993Dismissed
Miss Shalu Gupta Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 1 ILR (P&H) 26
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151Constitution of India, 1950 — Article 14 , 47
High Courts02 Dec 1993Dismissed
Karma Vs Commissioner
Punjab And Haryana At Chandigarh · (1994) 106 PLR 657
Punjab Village Common Lands (Regulation) Haryana (Amendment) Act, 1980 — Section 13B
High Courts02 Dec 1993Allowed
Inder Singh Vs Darshan Singh and Others
Punjab And Haryana At Chandigarh · (1993) 105 PLR 537
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts02 Dec 1993
Satish Kumar Gogia and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1994) 1 DMC 47
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 498A
High Courts02 Dec 1993
Chaman Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 1 Crimes 533 : (1994) 1 RCR(Criminal) 369
High Courts02 Dec 1993
Dhan Pat Rai and anr. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1994) 1 RCR(Criminal) 509