High Courts22 May 1979Dismissed
Malkiat Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1980) 1 ILR (P&H) 185
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1979
405 judgments · page 14 of 21
High Courts22 May 1979
Commissioner of Income Tax Vs Ishar Dass Tilak Chand
Punjab And Haryana At Chandigarh · (1979) 120 ITR 440
Income Tax Act, 1961 — Section 256(2)
High Courts22 May 1979
T.L. Sharma Vs Ram Parkash and Another
Punjab And Haryana At Chandigarh · (1980) 1 ILR (P&H) 179
Criminal Procedure Code, 1973 (CrPC) — Section 313Employees Provident Fund and Family Pension Act, 1952 — Section 13(1), 13(2), 14, 17
High Courts22 May 1979
Commissioner of Income Tax Vs Mothooram Premchand
Punjab And Haryana At Chandigarh · (1980) 14 CTR 110 : (1980) 1 ILR (P&H) 139 : (1980) 121 ITR 59
Income Tax Act, 1961 — Section 184, 184(7), 185, 185(1), 185(4)
High Courts22 May 1979
Commissioner of Income Tax Vs Mothooram Prem Chand
Punjab And Haryana At Chandigarh · (1980) 14 CTR 105 : (1979) 120 ITR 279
Income Tax Act, 1961 — Section 139, 144, 184, 185(5), 271Income Tax Rules, 1962 — Rule 22 , 23, 24, 25
High Courts21 May 1979
Commissioner of Gift-tax Vs Harbhajan Singh and Sons
Punjab And Haryana At Chandigarh · (1979) 05 P&H CK 0037
Gift Tax Act, 1958 — Section 5(1)
High Courts21 May 1979
S.P. Jaiswal Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1981) 130 ITR 643
Income Tax Act, 1961 — Section 60, 61, 63
High Courts18 May 1979
Commissioner of Income Tax Vs Sunanda Trading Corporation
Punjab And Haryana At Chandigarh · (1980) 122 ITR 514
Income Tax Act, 1961 — Section 256(2), 271(1)
High Courts17 May 1979
Sunanda Trading Corporation Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1980) 121 ITR 159
Income Tax Act, 1961 — Section 256(2)
High Courts17 May 1979
COMMISSIONER OF INCOME TAX Vs AJMER SINGH MOHINDER SINGH.
Punjab And Haryana At Chandigarh · (1979) 12 CTR 104
Income Tax Act, 1961 — Section 40A
High Courts17 May 1979Dismissed
Bishan Dayal Vs Hanuman and others
Punjab And Haryana At Chandigarh · (1979) 05 P&H CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 107
High Courts15 May 1979
Surjit Singh Vs Rattan Lal Aggarwal and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 319 : (1980) 1 ILR (P&H) 130 : (1979) 2 RCR(Rent) 513
East Punjab Urban Rent Restriction Act, 1949 — Section 13(1), 13(2)
High Courts15 May 1979
Joginder Singh Vs State of Punjab etc.
Punjab And Haryana At Chandigarh · (1979) 05 P&H CK 0032
Penal Code, 1860 (IPC) — Section 420, 457
High Courts15 May 1979
State of Haryana Vs Jagtar Singh
Punjab And Haryana At Chandigarh · (1980) CriLJ 1232 : (1980) 1 ILR (P&H) 116
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 272, 273, 274, 275, 276Prevention of Food Adulteration Act, 1954 — Section 10, 11, 13, 16, 23
High Courts15 May 1979
COMMISSIONER OF INCOME TAX Vs GIAN TALKIES.
Punjab And Haryana At Chandigarh · (1979) 12 CTR 128
Income Tax Act, 1961 — Section 140A, 155, 156, 271
High Courts15 May 1979Dismissed
Natha Singh Vs Bant Singh and others
Punjab And Haryana At Chandigarh · (1979) 05 P&H CK 0003
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 May 1979
Piare Lal Vs Col. His Highness Raja Sir Harinder Singh Brar Bans Bahadur Ruler of The Former Faridkot, State, Faridkot and another
Punjab And Haryana At Chandigarh · (1979) 05 P&H CK 0013
Land Acquisition Act, 1894 — Section 4
High Courts10 May 1979
Gurdial Singh Vs Kartar Singh and Others
Punjab And Haryana At Chandigarh · (1980) CriLJ 955 : (1980) 1 ILR (P&H) 110
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 204, 398, 482Penal Code, 1860 (IPC) — Section 436, 437, 477
High Courts09 May 1979Dismissed
Chanan Mal Vs Mohri Lal
Punjab And Haryana At Chandigarh · (1979) 05 P&H CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 145(1)
High Courts09 May 1979
Kaura Ram Vs Gobind Ram and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 160
Arbitration Act, 1940 — Section 8(1)Civil Procedure Code, 1908 (CPC) — Section 115