High Courts31 Jul 1979
Balbir Singh Vs Deputy Registrar, Co-operative Societies, Sangrur
Punjab And Haryana At Chandigarh · (1979) ILR (P&H) 660 : (1979) PLJ 555 : (1984) RRR 296
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1979
405 judgments · page 12 of 21
High Courts31 Jul 1979
Sham Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1980) CriLJ 1160 : (1980) 1 ILR (P&H) 299
Penal Code, 1860 (IPC) — Section 408, 468, 68, 69, 70
High Courts31 Jul 1979Dismissed
Shamsher Singh Vs The State (Union Territory of Chandigarh)
Punjab And Haryana At Chandigarh · (1980) 1 ILR (P&H) 295
Criminal Procedure Code, 1973 (CrPC) — Section 465Explosive Substances Act, 1908 — Section 4, 5, 7
High Courts29 Jul 1979Dismissed
Jai Chand and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1980) 1 ILR (P&H) 275
Penal Code, 1860 (IPC) — Section 148
High Courts29 Jul 1979Dismissed
Jai Chand and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1980) 1 ILR (P&H) 275
Criminal Procedure Code, 1973 (CrPC) — Section 239, 313Haryana Children Act, 1974 — Section 21(1), 23(1)Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 308
High Courts27 Jul 1979
Angrez Kaur Vs Baldev Singh
Punjab And Haryana At Chandigarh · AIR 1980 P&H 171
Criminal Procedure Code, 1973 (CrPC) — Section 488Hindu Marriage Act, 1955 — Section 13, 9Marriage Laws (Amendment) Act, 1976 — Section 13, 13(1)
High Courts26 Jul 1979Dismissed
Banwari Lal Parshotam Dass Vs The Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (1980) 45 STC 480
Central Sales Tax Act, 1956 — Section 10, 9Constitution of India, 1950 — Article 20, 367General Clauses Act, 1897 — Section 3
High Courts26 Jul 1979Allowed
Smt. Bal Kaur and others Vs Shri Chander Parkash
Punjab And Haryana At Chandigarh · (1979) 07 P&H CK 0014
Transfer of Property Act, 1882 — Section 108(f)
High Courts24 Jul 1979Allowed
Ramji Dass and others Vs Durga Dass
Punjab And Haryana At Chandigarh · (1979) 07 P&H CK 0036
Arbitration Act, 1940 — Section 8
High Courts24 Jul 1979Allowed
Haryana Roadways Vs Vidyawati and Others
Punjab And Haryana At Chandigarh · (1980) ACJ 81
High Courts24 Jul 1979Dismissed
Shri Jai Pal Dhiman Vs M/s Bharaj Manufacturing Co. (Regd) Jullundur
Punjab And Haryana At Chandigarh · (1979) 07 P&H CK 0027
Trade and Merchandise Marks Act, 1958 — Section 3(b)
High Courts24 Jul 1979
Commissioner of Income Tax Vs Oswal Woollen Mills Ltd. Oswal Woollen Mills Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1979) 07 P&H CK 0020
Companies Act, 1956 — Section 291
High Courts20 Jul 1979Dismissed
Jhabbu Vs Multan Singh and others
Punjab And Haryana At Chandigarh · (1979) 07 P&H CK 0004
High Courts19 Jul 1979Dismissed
Amarjit Kaur Vs Sohan Singh
Punjab And Haryana At Chandigarh · (1979) 07 P&H CK 0009
Hindu Marriage Act, 1955 — Section 9
High Courts19 Jul 1979
Jai Bharat Dairy Farm and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (1980) 1 ILR (P&H) 287
Constitution of India, 1950 — Article 14
High Courts19 Jul 1979Allowed
Babu Ram Vs Yogesh Kumar
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 425
Court Fees Act, 1870 — Article 12, 7
High Courts18 Jul 1979
Karam Singh Vs Kirpal Singh
Punjab And Haryana At Chandigarh · (1980) 1 ILR (P&H) 272 : (1980) 82 PLR 375
Civil Procedure Code Amendment Act, 1976 — Section 2(2), 47, 96, 99, 99A
High Courts17 Jul 1979
Kundan Lal Vs Commissioner of Income Tax-cum-Wealth-tax
Punjab And Haryana At Chandigarh · (1980) 14 CTR 115 : (1981) 129 ITR 755
Income Tax Act, 1961 — Section 171
High Courts16 Jul 1979Dismissed
Kashmiri Lal and another Vs Madan Lal
Punjab And Haryana At Chandigarh · (1979) 2 RCR(Rent) 301
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts16 Jul 1979
Rajinder Singh etc. Vs Kultar Singh and Others
Punjab And Haryana At Chandigarh · AIR 1980 P&H 1 : (1979) 2 ILR (P&H) 486
Civil Procedure Code, 1908 (CPC) — Section 100, 151Constitution of India, 1950 — Article 138, 138(2), 214, 216, 217Independence Act, 1947 — Section 18(3)