High Courts04 Dec 1978Allowed
Sadhu Ram Vs Shakuntla Devi
Punjab And Haryana At Chandigarh · (1979) 1 RCR(Rent) 312
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1978
366 judgments · page 2 of 19
High Courts04 Dec 1978Dismissed
Manorama Sood Vs State of Punjab Etc.
Punjab And Haryana At Chandigarh · (1980) 1 ILR (P&H) 410
High Courts30 Nov 1978Dismissed
M/s. Piccadli Restaurant, Chandigarh Vs The Excise and Taxation Commissioner and others
Punjab And Haryana At Chandigarh · (1978) 11 P&H CK 0050
Punjab Excise Act, 1914 — Section 34, 35
High Courts30 Nov 1978Dismissed
Piccadili Restaurant Vs Excise and Taxation Commissioner and Another
Punjab And Haryana At Chandigarh · (1979) 2 ILR (P&H) 374
Constitution of India, 1950 — Article 14, 162, 21, 47Punjab Excise Act, 1914 — Section 34, 35, 55, 58(2), 59Punjab Liquor Licence Rules, 1956 — Rule 12A, 38
High Courts30 Nov 1978
Mohan Meakin Breweries Ltd. Vs Municipal Corporation of Jullundur City and Others
Punjab And Haryana At Chandigarh · AIR 1979 P&H 142 : (1979) 2 ILR (P&H) 339
Constitution of India, 1950 — Article 14Punjab Excise Act, 1914 — Section 22, 23, 32Punjab Municipal Act, 1911 — Section 61(2)
High Courts30 Nov 1978
Sunder Lal and Another Vs Dulari and Others
Punjab And Haryana At Chandigarh · AIR 1979 P&H 154
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts30 Nov 1978Dismissed
Sukh Ram Vs Kundan and another
Punjab And Haryana At Chandigarh · (1978) 11 P&H CK 0014
Evidence Act, 1872 — Section 65
High Courts29 Nov 1978Dismissed
Tarlochan Singh and others Vs Gurcharan Singh
Punjab And Haryana At Chandigarh · (1978) 11 P&H CK 0041
High Courts29 Nov 1978Dismissed
Dhanpat Oil and General Mills Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1979) 2 ILR (P&H) 321
Constitution of India, 1950 — Article 266, 272Produce Cess Act, 1966 — Section 10, 15, 16, 20, 26Produce Cess Rules, 1969 — Rule 6
High Courts28 Nov 1978
Parmal and Others Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1978) 11 P&H CK 0007
Penal Code, 1860 (IPC) — Section 149, 325
High Courts27 Nov 1978Dismissed
Sarwan Kumar and others Vs Piara Lal and others
Punjab And Haryana At Chandigarh · (1978) 11 P&H CK 0052
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 2(h)
High Courts27 Nov 1978
Watkins Mayor (Agrico) P. Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1979) 10 CTR 110 : (1979) 117 ITR 202
Income Tax Act, 1961 — Section 33, 40
High Courts27 Nov 1978Allowed
Santokh Singh Vs Prem Sarup and others
Punjab And Haryana At Chandigarh · (1978) 11 P&H CK 0001
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts25 Nov 1978Allowed
Joginder Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1978) 11 P&H CK 0053
Penal Code, 1860 (IPC) — Section 314
High Courts24 Nov 1978Allowed
Chander Mohan Vs Jagdish Chand Etc.
Punjab And Haryana At Chandigarh · (1978) 11 P&H CK 0008
Provincial Insolvency Act, 1920 — Section 20
High Courts23 Nov 1978Allowed
Rattan Lal Vs Madan Lal Malhotra and others
Punjab And Haryana At Chandigarh · (1978) 11 P&H CK 0047
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts23 Nov 1978
Sohinder Singh and Bros. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1979) 9 CTR 23 : (1980) 121 ITR 834
Income Tax Act, 1961 — Section 271(1)
High Courts23 Nov 1978Allowed
Raj Kumar Verma Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1979) 2 ILR (P&H) 313
Constitution of India, 1950 — Article 309Punjab Civil Services Rules — Rule 3(3), 3.10, 3.11, 3.9, 4Punjab Government National Emergency (Concession) Rules, 1965 — Rule 4
High Courts22 Nov 1978Allowed
Suresh Chand Vs Ved Parkash
Punjab And Haryana At Chandigarh · (1979) 2 ILR (P&H) 358
Constitution of India, 1950 — Article 226, 227
High Courts22 Nov 1978
Oswal Cotton Spinning and Weaving Mills Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1979) 10 CTR 114 : (1981) 129 ITR 761
Income Tax (Appellate Tribunal) Rules, 1963 — Rule 11Super Profits Tax Act, 1963 — Rule 1