High Courts07 Mar 1969Dismissed
The State of Punjab Vs Inder Singh
Punjab And Haryana At Chandigarh · (1969) 03 P&H CK 0009
Land Acquisition Act, 1894 — Section 4
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1969
399 judgments · page 17 of 20
High Courts07 Mar 1969Dismissed
Ghuray Vs Mst. Romali
Punjab And Haryana At Chandigarh · (1969) 03 P&H CK 0008
Evidence Act, 1872 — Section 108
High Courts07 Mar 1969Allowed
Kanhiya Lal and others Vs Superintending Canal Officer and others
Punjab And Haryana At Chandigarh · (1969) 03 P&H CK 0007
Constitution of India, 1950 — Article 226, 227
High Courts07 Mar 1969Dismissed
Matu Ram Vs Kishan Parshad and Others
Punjab And Haryana At Chandigarh · (1969) 03 P&H CK 0006
High Courts06 Mar 1969
Dalmia Dadri Cement Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1970) 2 ILR (P&H) 441 : (1969) 74 ITR 484
Income Tax Act, 1922 — Section 10(2)
High Courts01 Mar 1969Dismissed
Matu Ram Vs Kishan Parshad and Others
Punjab And Haryana At Chandigarh · (1970) 2 ILR (P&H) 457
Administration of Evacuee Property (Central) Rules, 1950 — Rule 14Administration of Evacuee Property Act, 1950 — Section 11(2), 12, 12(1), 12(2), 13Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 19, 19(1)
High Courts28 Feb 1969
Jagdish Mitter Vs Union of India and Another
Punjab And Haryana At Chandigarh · AIR 1969 P&H 441 : (1969) 2 ILR (P&H) 96
Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1908 — Article 102, 226
High Courts28 Feb 1969Dismissed
Major Mella Singh Vs President, Jullundur Club Ltd. and Others
Punjab And Haryana At Chandigarh · (1969) 39 CompCas 1018 : (1970) 2 ILR (P&H) 434
Companies Act, 1956 — Section 177, 179, 185
High Courts27 Feb 1969Allowed
Ad Lal Shiv Lal and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1970 P&H 189
Constitution of India, 1950 — Article 226Punjab Panchayat Samitis and Zila Parishads Act, 1961 — Section 16, 5(2)
High Courts27 Feb 1969Allowed
Ad Lal and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · AIR 1970 P&H 189
Punjab Panchayat Samitis and Zila Parishads Act, 1961 — Section 5(2)(cc)
High Courts25 Feb 1969
Puran Chand Hari Parshad Vs Mangal Nanak Saini
Punjab And Haryana At Chandigarh · AIR 1969 P&H 367 : (1970) 2 ILR (P&H) 347 : (1969) RCR(Rent) 290
Civil Procedure Code, 1908 (CPC) — Order 24 Rule 1, Order 24 Rule 3East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 9, 9(1)Punjab Relief of Indebtedness Act, 1934 — Section 31
High Courts24 Feb 1969Dismissed
Pirabhu Vs Bhirkha and others
Punjab And Haryana At Chandigarh · (1970) 2 ILR (P&H) 184
Limitation Act, 1963 — Section 5
High Courts24 Feb 1969Dismissed
The Bhatinda Central Co-operative Bank, Ltd. Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1970) 2 ILR (P&H) 405
Companies Act, 1956 — Section 2(24)Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10(1), 2, 7
High Courts24 Feb 1969Dismissed
Pirbhu Vs Bhirka and Others
Punjab And Haryana At Chandigarh · (1970) 2 ILR (P&H) 184
Limitation Act, 1963 — Section 4, 5
High Courts24 Feb 1969Allowed
Shri Guru Granth Sahib Khoje Majra Vs Nagar Panchayat Khoje Majra and Sanipur
Punjab And Haryana At Chandigarh · (1970) 2 ILR (P&H) 400
High Courts24 Feb 1969Dismissed
Messrs Bhatinda Central Co-Operative Bank Ltd, Bhatinda Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1969) 02 P&H CK 0008
Industrial disputes Act, 1947 — Section 10(1)(C)
High Courts24 Feb 1969Allowed
Shri Guru Granth Sahib Khoje Majra Vs Nagar Panchayat Khoje Majra
Punjab And Haryana At Chandigarh · (1970) 2 ILR (P&H) 400
High Courts21 Feb 1969Dismissed
Gian Singh and another Vs Gopal Dass
Punjab And Haryana At Chandigarh · (1969) 02 P&H CK 0035
High Courts21 Feb 1969Dismissed
Shrimati Sushila Devi Vs Shri Dina Nath Kohli
Punjab And Haryana At Chandigarh · (1970) 2 ILR (P&H) 397
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)Punjab Municipal Act, 1911 — Section 80(4)Punjab Urban Immovable Property Tax Act, 1940 — Section 14
High Courts21 Feb 1969Allowed
Firm Mrri Ram Gian Chand and others Vs Kalwant Rai and others
Punjab And Haryana At Chandigarh · (1969) 02 P&H CK 0010
Stamp Act, 1899 — Article 1 Schedule I