High Courts01 Apr 1969Dismissed
Oriental Fire and General Insurance Company Ltd. and Others Vs Chuni Lal and Others
Punjab And Haryana At Chandigarh · (1969) 04 P&H CK 0021
Penal Code, 1860 (IPC) — Section 304A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1969
399 judgments · page 15 of 20
High Courts01 Apr 1969
Kundan Lal Vs The Collector, Gurdaspur and others
Punjab And Haryana At Chandigarh · (1971) 1 ILR (P&H) 40
Public Accountants Defaults Act, 1850 — Section 3
High Courts26 Mar 1969Dismissed
Dharam Pal Soni Vs State Of Punjab and others
Punjab And Haryana At Chandigarh · (1969) 03 P&H CK 0041
Punjab Co operative Socities Act, 1955 — Section 55
High Courts26 Mar 1969Allowed
Bhajan Ram Vs Employees' State Insurance Corporation
Punjab And Haryana At Chandigarh · (1969) 03 P&H CK 0011
Employees State Insurance Act, 1948 — Section 52
High Courts26 Mar 1969Allowed
Ratish Mohan Vs The Registrar, Punjab University
Punjab And Haryana At Chandigarh · (1969) 03 P&H CK 0001
Punjab University Act, 1947 — Section 31
High Courts25 Mar 1969Dismissed
Rattan Singh Vs The Election Commission of India and others
Punjab And Haryana At Chandigarh · (1969) 03 P&H CK 0028
Constitution of India, 1950 — Article 226
High Courts25 Mar 1969Dismissed
Kewal Krishan Vs Shiv Kumar and Others
Punjab And Haryana At Chandigarh · AIR 1970 P&H 176
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151, 152, 96(3)
High Courts25 Mar 1969Dismissed
Mahant Kewal Krishan Vs Mahant Shiv Kumar, Etc.
Punjab And Haryana At Chandigarh · (1970) 2 ILR (P&H) 758
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 41 Rule 1, Order 41 Rule 27, Order 47 Rule 1, 151United Provinces Muslim Wakf Act, 1936 — Section 51
High Courts24 Mar 1969Allowed
Sukhdev Singh Vs Pepsu Road Transport Corporation Patiala
Punjab And Haryana At Chandigarh · (1969) 03 P&H CK 0042
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts24 Mar 1969Allowed
Sukhdev Singh Vs Pepsu Road Transport Corporation
Punjab And Haryana At Chandigarh · (1969) 03 P&H CK 0034
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts24 Mar 1969
Ram Saran Dass Kapur Vs Commissioner of Income Tax, Patella
Punjab And Haryana At Chandigarh · AIR 1969 P&H 429 : (1970) 2 ILR (P&H) 744 : (1970) 77 ITR 298
Income Tax Act, 1952 — Section 5(7
High Courts21 Mar 1969Allowed
The Jyoti Nagar Co-Operative House Building Society Ltd. Vs The Punjab State and others
Punjab And Haryana At Chandigarh · (1969) 03 P&H CK 0043
Land Acquisition Act, 1894 — Section 4
High Courts21 Mar 1969Dismissed
Jaimal and Others Vs The Commissioner, Ambala Division and Others
Punjab And Haryana At Chandigarh · (1970) 2 ILR (P&H) 720
Constitution of India, 1950 — Article 12, 14, 19, 31, 31APunjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 4, 5Punjab Security of Land Tenures Act, 1953 — Section 9
High Courts21 Mar 1969Allowed
Eastern Electronics Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1970) 2 ILR (P&H) 734
Punjab Urban Immovable Property Tax Act, 1940 — Section 2, 24, 3, 4(1), 4(2)Punjab Urban Immovable Property Tax Rules, 1941 — Rule 18, 18(1), 18(2), 18(3), 18(4)
High Courts20 Mar 1969Allowed
Giani and Another Vs Financial Commissioner (Revenue) and Others
Punjab And Haryana At Chandigarh · (1970) 2 ILR (P&H) 700
Constitution of India, 1950 — Article 226, 227Punjab Security of Land Tenures Act, 1953 — Section 14A, 18, 18(1), 18(2), 18(3)Punjab Security of Land Tenures Rules, 1956 — Rule 23, 23(3)
High Courts20 Mar 1969
Fatehgarh Sahib Bus Service (Pvt.) Ltd. Vs State Transport Commissioner, Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1970 P&H 18 : (1969) 2 ILR (P&H) 240
Central Motor Vehicles Rules, 1989 — Rule 437(7)Motor Vehicles Act, 1939 — Section 64
High Courts20 Mar 1969Allowed
Giani and another Vs Financial Commissioner Punjab and another
Punjab And Haryana At Chandigarh · (1970) 2 ILR (P&H) 700
Punjab Security of Land Tenures Act, 1953 — Section 18
High Courts19 Mar 1969Dismissed
Ajit Singh Vs Smt. Subaghan and Others
Punjab And Haryana At Chandigarh · AIR 1970 P&H 93 : (1969) 2 ILR (P&H) 221
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 14(1), 16A, 16A(1), 16A(2), 2Limitation Act, 1963 — Article 63, 64Punjab Land Revenue Act, 1887 — Section 117, 117(1), 117(2)
High Courts19 Mar 1969
Mam Raj Chhoga and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1970 P&H 23 : (1969) 2 ILR (P&H) 680
Punjab Security of Land Tenures Act, 1953 — Section 10A, 18, 19A, 19B
High Courts18 Mar 1969Allowed
Parshotam Dass Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1969) 03 P&H CK 0035
Prevention of Corruption Act, 1947 — Section 5(2)